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Stonberg Infrastructures vs Kerala Police Housing And ...
2022 Latest Caselaw 10753 Ker

Citation : 2022 Latest Caselaw 10753 Ker
Judgement Date : 21 October, 2022

Kerala High Court
Stonberg Infrastructures vs Kerala Police Housing And ... on 21 October, 2022
                   IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                      THE HONOURABLE MR.JUSTICE V.G.ARUN
       FRIDAY, THE 21ST DAY OF OCTOBER 2022 / 29TH ASWINA, 1944
                           WP(C) NO. 24247 OF 2022
PETITIONER/S:

            STONBERG INFRASTRUCTURES
            35/2157, PONEKKARA, EDAPPALLY NORTH, AIMS P.O., ERNAKULAM,
            PIN - 682 041 REPRESENTED BY ITS MANAGING PARTNER G. ASHOK
            KUMAR.



            BY ADVS.
            K.V.JAYADEEP MENON
            T.P.RAMESH (THENGUMPILLIL)
            P.KRISHNAPRIYA
            JINS.P.JOHN
            SANAL C.S



RESPONDENT/S:

            KERALA POLICE HOUSING AND CONSTRUCTION CORPORATION LTD.
            (A GOVT. OF KERALA UNDERTAKING), CHANDRASEKHARAN NAIR
            STADIUM, VIKAS BHAVAN P.O., THIRUVANANTHAPURAM, PIN - 695
            033 REPRESENTED BY ITS MANAGING DIRECTOR P. PRAKASH I.P.S.

            BY ADVS.
            C.K.GOVINDAN
            L.P.ARAVINDAKSHAN(K/444/1998)




     THIS   WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
21.10.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                   V.G.ARUN, J.
                   -----------------------------------------------
                         W.P(C).No. 24247 of 2022
                   -----------------------------------------------
                 Dated this the 21st day of October, 2022

                                  JUDGMENT

Learned Counsel for the petitioner seeks permission to withdraw the

writ petition. Writ petition is accordingly dismissed as withdrawn.

Sd/-

V.G.ARUN, JUDGE

vgs APPENDIX OF WP(C) 24247/2022

PETITIONER EXHIBITS

Exhibit P1 THE TRUE PHOTOCOPY OF THE WORK AGREEMENT NO.

656/20212022 DATED 18.02.2022 EXECUTED IN BETWEEN THE PETITIONER AND THE RESPONDENT.

Exhibit P2 THE TRUE COPY OF THE LETTER DATED 08.03.2022 SEND BY THE PETITIONER TO THE RESPONDENT.

Exhibit P3 IS THE TRUE COPY OF THE FINAL NOTICE DATED 27.06.2022 ISSUED BY THE RESPONDENT TO THE PETITIONER.

Exhibit P4 IS THE TRUE COPY OF THE REPLY DATED 02.07.2022 ISSUED BY THE PETITIONER TO THE RESPONDENT.

Exhibit P5 IS THE TRUE PHOTO COPY OF THE ORDER NO.PE-

3/1061/MOPF/ 2018-19(B)/KPHCC DATED 11.07.2022 PASSED BY THE RESPONDENT.

Exhibit P6 IS THE TRUE PHOTO COPY OF THE LETTER NO. PE-

1061/MOPF/ 2018-19(B)/KPHCC DATED 19.07.2022 DEBARRING THE PETITIONER FROM PARTICIPATING IN FUTURE TENDERS BY THE CORPORATION.

Exhibit P7 A TRUE PHOTOCOPY OF THE CONSTRUCTION WORK TIME LINE SUBMITTED BY THE PETITIONER TO THE RESPONDENT.

RESPONDENT EXHIBITS

EXHIBIT R-1(A) ORDER ISSUED TO THE PETITIONER

PETITIONER EXHIBITS

Exhibit P8 A TRUE PHOTOCOPY OF THE SECURITY DEPOSIT GIVEN TO THE RESPONDENT BY WAY OF TREASURY SAVINGS BANK FIXED DEPOSIT CERTIFICATE DATED 14/2/2022

Exhibit P9 A TRUE PHOTCOPY OF THE PERFORMANCE GUARANTEE GIVEN TO THE RESPONDENT BY WAY OF TREASURY SAVINGS BANK FIXED DEPOSIT CERTIFICATE DATED 14/2/2022

Exhibit P10 A TRUE PHOTOCOPY OF THE PROPOSED PLAN FOR VEEYAPURAM POLICE STATION, ALAPPUZHA DISTRICT ATTACHED ALONG WITH THE TENDER SCHEDULE PUBLISHED BY THE RESPONDENT.

RESPONDENT EXHIBITS EXHIBIT -R-1-B ACKNOWLEDGEMENT FORM OF HANDING OVER THE SITE

EXHIBIT R 1 C TRUE COPY OF LETTER DATED 9-3-22 ISSUED BY THE PROJECT ENGINEER

EXHIBIT R 1 D TRUE COPY OF THE LETTER ISSUED TO THE PETITINER BY THE CHIEF ENGINEER DATED 18-3-2022

EXHIBIT R 1 H TRUE COPY OF THE NOTYICE DATYED 20-5-2022 ISSURED TO THE PETITIONER

EXHIBIT -R-1-K TRUE COPY OF THE TENDER NOTICE DATED 19-7-2022

EXHIBIT R 1 E TRUE COPY OF THE NOTICE DATED 28-3-2022

EXHIBIT R 1 i TRUE COPY OF THE COMMUNICATION ISSUED TO THE PETITIONER BY THE RESPONDENT DATED 8-7-22

EXHIBIT R 1 (j) RELEVANT PAGES CONTAINIGNG THE ORDER DATED 11-

7-2022 ISSUED TO THE PETITIONER

EXHIBIT R 1 F TRUE COPY OF THE NOTICE ISSUED TO THE PETITIONER BY THE MANAGING DEIRECTOR DATED 6-4-

EXHIBIT R 1 G TRUE COPY OF NOTICE DATED 10-5-2022 ISSUED TO THE PETITI90NER

 
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