M/S. Greenix Ventures Pvt. Ltd vs P.M. Salim
2022 Latest Caselaw 10684 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
         THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                               &
        THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
 FRIDAY, THE 21ST DAY OF OCTOBER 2022 / 29TH ASWINA, 1944
                    OP (RC) NO. 192 OF 2022
  AGAINST THE ORDER/JUDGMENT IN EP 1/2022 OF PRINCIPAL
                     MUNSIFF COURT , KOCHI
PETITIONERS:

    1       M/S. GREENIX VENTURES PVT. LTD., AGED 43 YEARS,
            MANNATH TOWERS, CHANGAMPUZHA NAGAR P.O, KOCHI -
            33,

            REPRESENTED BY ITS MANAGING DIRECTOR, SARITHA
            BABU, M/S. GREENIX VENTURES, PVT. LTD., KALVATHY
            ROAD, FORT KOCHI, KOCHI - 682001, D/O. MANNALI
            CLEETUS JOSEPH, AGED 43 YEARS,
            MANNALI HOUSE, PUNNACKAL, ELAMAKKARA, KOCHI
            , PIN - 682 026

    2       SARITHA BABU, AGED 43 YEARS, D/O. MANNALI
            CLEETUS JOSEPH, AGED 43 YEARS, PLIKKILLAM EAST,
            CHEMBUMUKKU, KAKKANAD P.O, KOCHI, PIN - 682 030

            BY ADVS.
            ANEESH JAMES
            ROJO JOSEPH



RESPONDENTS:

    1       P.M. SALIM, AGED 63 YEARS, S/O LATE P.K.MUHAMMED
            KUTTY, KUNNUMPURAM, FORT KOCHI,, PIN - 682 001

    2       P.M.KAREEM, AGED 58, S/O LATE MUHAMMED KUTTY,
            THURUTHIPALLY HOUSE, MASJID ROAD, PANANGAD,
            COCHIN , PIN - 682 506

    3       ABDUL HADI HUSSAIN, AGED 65, S/O LATE A.K.M
            HUSSAIN, MATTANCHERRY, KOCHI, PIN - 682 002
 OP (RC) NO. 192 OF 2022

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    4       R. O. SHEHNAZ, AGED 46, S/O R.M.USMAN,
            THOPPUMPADY, KOCHI
            , PIN - 682005


        THIS OP (RENT CONTROL) HAVING BEEN FINALLY HEARD ON
21.10.2022,    THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 OP (RC) NO. 192 OF 2022

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                J U D G M E N T

A. Muhamed Mustaque, J

The learned counsel for the petitioners

submits that the matter has become infructuous.

Accordingly, this original petition is dismissed

as infructuous.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

SHOBA ANNAMMA EAPEN JUDGE PR OP (RC) NO. 192 OF 2022

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APPENDIX OF OP (RC) 192/2022

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE EXECUTION PETITION IN EP NO. 1 OF 2022 ON THE FILES OF THE PRINCIPAL MUNSIFF'S COURT, KOCHI

Exhibit P2 A TRUE COPY OF THE ORDER DATED 22.11.2021 IN R.C.P. NO. 17/2019 OF THE RENT CONTROL COURT, KOCHI

Exhibit P3 A TRUE COPY OF THE ORDER DATED 04.07.2022 OF THE ADDITIONAL DISTRICT JUDGE -VI AND RENT CONTROL APPELLATE AUTHORITY, ERNAKULAM IN R.C.A. NO. 5 OF

Exhibit P4 A TRUE COPY OF THE COMMON ORDER DATED 01.09.2022 OF THIS HON'BLE COURT IN R. C. R. NO. 147 OF 2022 AND R. C. R. NO. 151 OF 2022

Exhibit P5 A TRUE COPY OF THE RELEVANT PAGES OF THE SPECIAL LEAVE PETITION FILED BY THE PETITIONERS BEFORE THE HON'BLE SUPREME COURT

Exhibit P6 A TRUE COPY OF E. A. NO. 205 OF 2022

OF 2022 ON THE FILES OF THE HON'BLE PRINCIPAL MUNSIFF'S COURT AT KOCHI

Exhibit P7 A TRUE COPY OF THE PROCEEDINGS OF THE MUNSIFF'S COURT, KOCHI DATED 03.10.2022 IN E.P. NO. 1/2022 TAKEN FROM THE WEBSITE WWW.SERVICES.ECOURT.GOV.IN

Exhibit P8 A TRUE COPY OF THE APPLICATION DATED 05.10.2022 FILED BY THE PETITIONERS BEFORE THE PRINCIPAL MUNSIFF'S COURT, KOCHI FOR ISSUANCE OF CERTIFIED COPY OF OP (RC) NO. 192 OF 2022

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THE ORDER DATED 03.10.2022 IN EXHIBIT P1

Exhibit P9 A TRUE COPY OF EMERGENT PETITION VIDE E.

A. NO. 206 OF 2022 FILED BY THE PETITIONERS IN EXHIBIT P1