United Boat Club vs The State Of Kerala
2022 Latest Caselaw 10674 Ker

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                       THE HONOURABLE MR.JUSTICE V.G.ARUN
         FRIDAY, THE 21ST DAY OF OCTOBER 2022 / 29TH ASWINA, 1944
                             WP(C) NO. 31575 OF 2022
PETITIONER:

              UNITED BOAT CLUB,
              (U.B.C. KAINAKARY), TRINITY BUILDINGS, THEVARCAUD, WARD
              NO.IV, KAINAKARY, ALAPPUZHA-688 501, BEARING REG. NO.A
              515/1992 UNDER TC LC AND CS REGISTRATION ACT, 1995
              REPRESENTED BY ITS SECRETARY, SAJIMON.B., AGED 44 YEARS,
              S/O.BAHULEYAN.

              BY ADV. SURIN GEORGE IPE


RESPONDENTS:

     1        THE STATE OF KERALA,
              REPRESENTED BY ADDITIONAL CHIEF SECRETARY TOURISM,
              GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001.
     2        THE DISTRICT COLLECTOR, ERNAKULAM,
              KAKKANAD-682 021.
     3        CHIEF EXECUTIVE OFFICER, CHAMPIONS BOAT LEAGUE LTD.,
              THE DIRECTOR OF TOURISM, GOVERNMENT OF KERALA PARK VIEW,
              OPPOSITE TO MUSEUM COMPOUND, THIRUVANANTHAPURAM-695 033.
     4        SPECIAL OFFICER, CHAMPIONS BOAT LEAGUE,
              JOINT DIRECTOR, DEPARTMENT OF TOURISM, PARK VIEW, OPPOSITE
              TO MUSEUM COMPOUND, THIRUVANANTHAPURAM-695 033.
     5        THE TECHNICAL COMMITTEE,
              CHAMPIONS BOAT LEAGUE, DEPARTMENT OF TOURISM, PARK VIEW,
              OPPOSITE TO MUSEUM COMPOUND, THIRUVANANTHAPURAM-695 033.
     6        THE BOAT MARSHALS,
              CHAMPIONS BOAT LEAGUE, DEPARTMENT OF TOURISM, PARK VIEW,
              OPPOSITE TO MUSEUM COMPOUND, THIRUVANANTHAPURAM-695 033.
     7        KARICHAL CHUNDAN VALLA SAMITHY,
              KARICHAL, PAYIPPAD P.O., HARIPAD, ALAPPUZHA-690 514.

              BY ADVS.
              AMMINIKUTTY.K., GOVERNMENT PLEADER
              MANU GOVIND
              A.JAYASANKAR(J-114)



     THIS     WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
21.10.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO.31575 OF 2022
                                   2




                            JUDGMENT

Dated this the 21st day of October, 2022

It is informed that the 7th respondent received the

full amount.

The writ petition is hence closed, making the

interim order absolute.

Sd/-

V.G.ARUN

JUDGE NB/21-10 WP(C) NO.31575 OF 2022

APPENDIX OF WP(C) 31575/2022

PETITIONER'S EXHIBITS EXHIBIT P1 THE TRUE COPY OF THE SCHEDULE OF CBL 2022 AND LIST OF TEAMS.

EXHIBIT P2 THE TRUE COPY OF THE MINUTES OF THE MEETING HELD ON 21.08.2019.

EXHIBIT P3 THE TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER CLUB ON 18.07.2022. EXHIBIT P4 THE TRUE COPY OF THE RENTAL AGREEMENT DATED 03.08.2022.

EXHIBIT P5 THE TRUE COPY OF THE JOINT BOAT RENTAL AGREEMENT SIGNED BY THE PETITIONER CLUB AND 6TH RESPONDENT SUBMITTED BEFORE THE 3RD RESPONDENT. EXHIBIT P6 THE TRUE COPY OF THE PHOTOGRAPHS EVIDENCING STACKING OF METAL AGGREGATES IN SACKS INSIDE THE DECK OF THE BOAT KARICHAL CHUNDAN. EXHIBIT P6 A THE TRUE COPY OF THE PHOTOGRAPHS EVIDENCING STACKING OF METAL AGGREGATES IN SACKS INSIDE THE DECK OF THE BOAT KARICHAL CHUNDAN. EXHIBIT P7 THE TRUE COPY OF THE PHOTOGRAPH EVIDENCING THE CHOPPING OF BOWS OF THE VESSEL KARICHAL CHUNDAN.

EXHIBIT P8 THE TRUE COPY OF THE COMPOLAINT PREFERRED BY THE PETITIONER BOAT CLUB DATED 26.09.2022. EXHIBIT P9 THE TRUE COPY OF THE EMAIL COMMUNICATION FROM THE CBL DATED 03.10.2022.

EXHIBIT P10 THE TRUE COPY OF THE RELEVANT REGULATION IN THE RULE BOOK OF CBL.

RESPONDENTS' EXHIBITS EXHIBIT R7(A) TRUE COPY OF THE AGREEMENT DATED 03.08.2022 BETWEEN THE 7TH RESPONDENT AND THE PETITIONER

TRUE COPY P.A. TO JUDGE