P.V.Martin vs State Of Kerala
2022 Latest Caselaw 10577 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
    WEDNESDAY, THE 12TH DAY OF OCTOBER 2022 / 20TH ASWINA, 1944
                         WP(C) NO. 8353 OF 2012
PETITIONER:

          P.V.MARTIN
          CONVENOR, PUNJAPADOM KUTHAPPADI POURASAMITHI,
          THAYYIRAPPILLY HOUSE, LABOUR COLONY ROAD, THAMMANAM,
          COCHIN-682 032.
          BY ADVS.
          SRI.ASWIN GOPAKUMAR
          SRI.ANWIN GOPAKUMAR
          SMT.KALA G.NAMBIAR
          SRI.PRAVEEN.H.

RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY ITS SECRETARY, LOCAL SELF GOVERNMENT
          DEPARTMENT, GOVERNMENT SECRETARIAT (ANNEXE),
          THIRUVANANTHAPURAM-695 001.
    2     THE CORPORATION OF KOCHI
          CENTRAL OFFICE, PARK AVENUE ROAD, ERNAKULAM-682 011,
          REPRESENTED BY ITS SECRETARY.
    3     THE SECRETARY
          CORPORATION OF COCHIN, CENTRAL OFFICE, PARK AVENUE
          ROAD, ERNAKULAM-682 011.
    4     T.N.ASOK KUMAR
          S/O.NARAYANA PANICKER, ARUNALAYAM HOUSE, PERUMBAVOOR,
          ERNAKULAM
          BY ADVS.
          SRI.S.CHANDRASENAN,SC,COCHIN CORPORATIO
          SRI.D.G.VIPIN, SC
          SRI.V.JAYAPRADEEP
          SRI.V.JAYADHAR
          SRI.JUSTIN JACOB, SENIOR GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.10.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 8353 OF 2012

                                 2




                P.V.KUNHIKRISHNAN, J.
               ------------------------------
               W.P.(C).No. 8353 of 2012
       ----------------------------------------------
       Dated this the 12th day of October, 2022


                      JUDGMENT

When this writ petition came up for consideration,

the learned counsel appearing for the petitioner

submitted that the matter has become infructuous.

Therefore, this writ petition is dismissed as

infructuous.

Sd/-

                                         P.V.KUNHIKRISHNAN
DM                                              JUDGE