Rahmath N vs State Of Kerala
2022 Latest Caselaw 10540 Ker

Crl.Rev.Pet No.679/2022                           1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                          THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
                  Friday, the 7th day of October 2022 / 15th Aswina, 1944
                    CRL.M.APPL.NO.1/2022 IN CRL.REV.PET NO. 679 OF 2022
                 CC 217/2014 OF CHIEF JUDICIAL MAGISTRATE COURT, PALAKKAD.

                CRL.A. 197/2019 OF ADDITIONAL SESSIONS COURT - V, PALAKKAD

                                              ..

   PETITIONER/REVISION PETITIONER:

           RAHMATH N., AGED 62 YEARS, WIFE OF NAGOOR MEERAN, 32/93,
           CHADANAMKURISSI, BHARATH NAGAR, PALAKKAD DISTRICT., PIN - 678004.

   RESPONDENT/RESPONDENT

           STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
           KERALA, PIN - 682031.

        Application praying that in the circumstances stated therein the
   High Court be pleased to pass an order, suspending the execution of
   sentence passed against the petitioner as per judgment dated 03.08.2019 in
   Calendar Case No.217/2014 passed by the Chief Judicial Magistrate Court,
   Palakkad as confirmed by the Additional Sessions Judge-V, Palakkad as per
   judgment dated 31.08.2022 in Criminal Appeal No.197/2019, till the
   disposal of the above Crl.Revision Petition.
        This Application coming on for orders upon perusing the application
   and upon hearing the arguments of NIREESH MATHEW, Advocate for the
   petitioner and of PUBLIC PROSECUTOR for the respondent, the Court passed
   the following:
                                      ORDER

Substantive Sentence imposed upon the petitioner shall stand suspended upon the petitioner executing a bond for Rs.50,000/-(Rupees fifty thosuand each) with two solvent sureties each for the like sum to the satisfaction of Chief Judicial Magistrate Court, Palakkad.

Sd/-

ZIYAD RAHMAN A.A., JUDGE.

07-10-2022 /True Copy/ Assistant Registrar