Madhusoodhanan vs Land Tribunal
2022 Latest Caselaw 10533 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
        FRIDAY, THE 7TH DAY OF OCTOBER 2022 / 15TH ASWINA, 1944
                       WP(C) NO. 31503 OF 2022
PETITIONER:

            MADHUSOODHANAN
            AGED 58 YEARS
            KARUVAPPALLY HOUSE, NANNAMBRA. P.O.,
            MALAPPURAM DISTRICT., PIN - 676320

            BY ADV U.K.DEVIDAS


RESPONDENTS:

    1       LAND TRIBUNAL
            (DEVASWOM), COLLECTORATE,
            UP HILL.P.O., MALAPPURAM., PIN - 676 505

    2       DEPUTY COLLECTOR (LAND REFORMS)
            LAND TRIBUNAL, COLLECTORATE, UP HILL. P.O.,
            MALAPPURAM DISTRICT, PIN - 676 505



            SMT. MABLE C. KURIAN, SR.GP..


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.10.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 31503 OF 2022
                                      2




                               T.R.RAVI, J.
                     ----------------------------------------
                       WP (C) No.31503 of 2022
                    -------------------------------------------
              Dated this the 07th day of October, 2022

                            JUDGMENT

The prayer made in the writ petition is for an early

disposal of S.M.No.438/2022 pending before the respondents.

In view of the directions which have already been issued

by this Court in WP(C) No.28398 of 2017 and WP(C) No.17012

of 2022, this writ petition is disposed of directing the

respondents to take up S.M.No.438/2022 and dispose of the

same within 24 months from the date of receipt of a copy of this

judgment.

Sd/-

T.R.RAVI

JUDGE sn WP(C) NO. 31503 OF 2022

APPENDIX OF WP(C) 31503/2022

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE CERTIFICATE DATED 12.09.2022 ISSUED BY THE SECOND RESPONDENT

RESPONDENTS'S EXHIBITS : NIL

//TRUE COPY// PA TO JUDGE