Saji Ninan vs C.P.Sureshkumar
2022 Latest Caselaw 10524 Ker

Crl.MC No.2743/2022                             1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                        THE HONOURABLE MR. JUSTICE A. BADHARUDEEN
                  Friday, the 7th day of October 2022 / 15th Aswina, 1944

                                 CRL.MC NO. 2743 OF 2022




   Crl.M.P.3063/2019 in Crl.Appeal      No.205/2018 of the Addl.      Sessions Court-IV,
                                        Kottayam

    PETITIONER/PETITIONER:
          1. SAJI NINAN AGED 51 YEARS SON OF P.K.PHILIPPOSE,
             SANTHI BHAVAN, PAKKIL P.O., NATTAKOM VILLAGE,
             KOTAYAM., PIN - 686012

    RESPONDENTS/RESPONDENTS:
          1. C.P.SURESHKUMAR AGED 51 YEARS SON OF PURUSHOTHAMAN NAIR,
             PARVATHY VILAS, THIRUVANCHOOR P.O.,
             KOTTAYAM NOW RESIDING AT KUNNEL VEEDU,
             VELLOOR P.O., PAMPADY, KOTTAYAM., PIN - 686501
          2. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
             KERALA, PIN - 682031

          .
      This Criminal Misce. caase again coming on for orders upon perusing
            the application and this court's order dated 02/09/2022 in
      Crl.M.A.1/2022 and upon hearing the arguments of M/s. C.S.MANILAL and
     S.NIDHEESH, Advocates for the petitioner and the Public Prosecutor for
      R2 and of M/s. KRISHNA KUMAR J and P.V.THOMAS, Advocates for the 1st
                   respondent, the court passed the following:



                                       ORDER

Call for a report from the learned Sessions Judge, Kottayam as to whether Crl.Appeal No.205/2018 is either pending or disposed of. If disposed of, forward a copy of the judgment also for perusal.

Post in 13/10/2022 for hearing.

If the appeal is not disposed of already, disposal of the same stands stayed till 13/10/2022.

Sd/- A. BADHARUDEEN JUDGE

07-10-2022 /True Copy/ Assistant Registrar