Azeezia College Of Dental ... vs Union Of India
2022 Latest Caselaw 10461 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
      THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
   FRIDAY, THE 7TH DAY OF OCTOBER 2022 / 15TH ASWINA, 1944

                  WP(C) NO. 13129 OF 2017

PETITIONER/S:

           AZEEZIA COLLEGE OF DENTAL SCIENCES & RESEARCH
           DIAMOND HILLS, MEEYANNOOR P.O., KOLLAM-691537,
           (A UNIT OF POIKUNJU MUSALIYAR TRUST),
           REPRESENTED BY ITS CHAIRMAN, M. ABDUL AZEEZ)

           BY ADVS.
           SRI.KURIAN GEORGE KANNANTHANAM (SR.)
           SRI.TONY GEORGE KANNANTHANAM

RESPONDENT/S:

    1      UNION OF INDIA
           MINISTRY OF HEALTH AND FAMILY WELFARE,
           DENTAL EDUCATION, NIRMAN BHAVAN, MAULANA AZAD ROAD,
           NEW DELHI-110011, REPRESENTED BY ITS SECRETARY.

    2      DENTAL COUNCIL OF INDIA
           AIWAN-E-GALIB MARG, KOTLA ROAD, TEMPLE LANE, NEW
           DELHI-110002. REPRESENTED BY ITS SECRETARY.

    3      KERALA UNIVERSITY OF HEALTH SCIENCES
           MEDICAL COLLEGE P.O., THRISSUR-680596,
           REPRESENTED BY ITS REGISTRAR.

           BY ADVS.
           SMT.PREMLATHA K. NAIR, CGC
           SRI.PRAKASH M.P., SC, DENTAL COUNCIL OF INDIA
           SRI.P.SREEKUMAR, SC, KERALA UTY.HEALTH AND ALLIED SCIENCE


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 07.10.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) NO. 13129 OF 2017

                                       2


                                 JUDGMENT

When the matter was taken up, Sri. Tony George, the learned

counsel appearing for the petitioner submitted that the prayer sought for in

this writ petition has become infructuous.

This writ petition is closed as infructuous.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE

avs WP(C) NO. 13129 OF 2017

APPENDIX OF WP(C) 13129/2017

PETITIONER EXHIBITS

EXHIBIT-P1 TRUE COPY OF THE APPLICATION DATED 02/04/2016 MADE BY THE PETITIONER TO THE IST RESPONDENT TO SANCTION ADDITIONAL SEATS IN ORTHODONTICS AND DENTOFACIAL ORTHOPEDICS COURSE

EXHIBIT-P2 TRUE COPY OF THE LETTER DATED 21/09/2017 AND NUMBERED AS DE-15(187) 2016/C-1080

EXHIBIT-P3 TRUE COPY OF THE LETTER DATED 27/10/2016 ISSUED BY THE IST RESPONDENT

EXHIBIT-P4 TRUE COPY OF THE LETTER DATED 15/10/2016 AND NUMBERED AS DE 15 (187)-2016/B-651 ISSUED BY THE 2ND RESPONDENT TO THE IST RESPONDENT RELATING TO ORTHODONTICS AND DENTOFACIAL ORTHOPEDICS COURSE

EXHIBIT-P5 TRUE COPY OF THE LETTER DATED 15/11/2016 ISSUED BY THE IST RESPONDENT TO THE PETITIONER

EXHIBIT-P6 TRUE COPY OF THE LETTER DATED 28/02/2017 ISSUED BY THE IST RESPONDENT TO THE PETITIONER

EXHIBIT-P7 TRUE COPY OF THE LETTER DATED 30/01/2017 AND NUMBERED AS NO. DE-15(187)-2016/12897 ISSUED BY THE 2N RESPONDENT TO THE IST RESPONDENT

EXHIBIT-P8 TRUE COPY OF THE REPORT DATED 21/12/2016 SUBMITTED TO THE 2ND RESPONDENT BY THE INSPECTION TEAM OF THE 2ND RESPONDENT