Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Venugopalan vs Union Of India
2022 Latest Caselaw 10326 Ker

Citation : 2022 Latest Caselaw 10326 Ker
Judgement Date : 7 October, 2022

Kerala High Court
Venugopalan vs Union Of India on 7 October, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
        FRIDAY, THE 7TH DAY OF OCTOBER 2022 / 15TH ASWINA, 1944
                       WP(C) NO. 29344 OF 2022
PETITIONERS:

    1       VENUGOPALAN
            AGED 59 YEARS
            SON OF KUMARAN,
            (RESIDING AT K.N.C SADHANAM (H),
            CHOMBALA P O, AZHIYOOR VILLAGE, VADAKARA TALUK,
            KOZHIKODE DISTRICT - 673 308.

    2       BALAN,
            AGE NOT KNOWN, SON OF KUNJIRAMAN,
            (RESIDING AT KIZHAKKE MOTTEMMAL (H),
            MUTTUNGAL WEST P O, CHERODU VILLAGE,
            VADAKARA TALUK, KOZHIKODE DISTRICT - 673 308.

    3       MOHAMMED,
            AGED 76 YEARS, SON OF AMMATTY,
            (RESIDING AT PANTHAYIL (H),
            KANNOOKARA P O, ONJIYAM VILLAGE,
            KOZHIKODE DISTRICT - 673 102.

    4       SHOBANA,
            AGED 54 YEARS, DAUGHTER OF KRISHNAKURUP,
            (RESIDING AT KUNIYIL (H), RAROTH PO,
            CHERODU VILLAGE, VADAKARA TALUK,
            KOZHIKODE DISTRICT - 673 308.

    5       VIKAS K,
            AGED 32 YEARS, KUNIYIL (H), RAGORATH P O,
            (RESIDING AT KUNIYIL (H), RAROTH P O,
            CHERODU VILLAGE, VADAKARA TALUK,
            KOZHIKODE DISTRICT - 673 308.

    6       VIVEK K,
            AGED 30 YEARS, KUNIYIL (H), RAGORATH PO,
            (RESIDING AT KUNIYIL (H), RAROTH P O,
            CHERODU VILLAGE, VADAKARA TALUK,
            KOZHIKODE DISTRICT - 673 308.
 WP(C) NO. 29344 OF 2022
                                2

    7     SINABA,
          AGED 63 YEARS, SON OF IBRAHIM HAJI,
          (RESIDING AT CRESCENT (H), KANNOOKKARA P O, VADAKARA
          TALUK, KOZHIKODE DISTRICT - 673 308.

    8     NUSARATH,
          AGED 38 YEARS, SON OF IBRAHIM HAJI,
          (RESIDING AT HANAS MANZIL (H), MANAPPURAM,
          VADAKARA TALUK, KOZHIKODE DISTRICT - 673 308).

    9     NAJEEB M.P,
          AGED 42 YEARS, SON OF IBRAHIM HAJI,
          (RESIDING AT CRESCENT (H), KANNOOKKARA P O,
          VADAKARA TALUK, KOZHIKODE DISTRICT - 673 308).

    10    NAJMA M.P,
          AGED 35 YEARS, DAUGHTER OF IBRAHIM HAJI,
          (RESIDING AT CRESCENT (H), KANNOOKKARA P O,
          VADAKARA TALUK, KOZHIKODE DISTRICT - 673 308).

    11    NAJILA NURUDHEEN,
          AGED 30 YEARS, DAUGHTER OF IBRAHIM HAJI,
          (RESIDING AT CRESCENT (H), KANNOOKKARA P O,
          VADAKARA TALUK, KOZHIKODE DISTRICT - 673 308).

    12    BASHEER,
          AGED 52 YEARS, SON OF YUSUF,
          (RESIDING AT VATTACHALIL (H), WEST HILL,
          KOZHIKODE DISTRICT - 673 005).

    13    LEELA,
          AGED 73 YEARS, WIFE OF LATE KRISHNAN,
          (RESIDING AT "KRISHNASADHANAM" (H), CHEMBOLA P O,
          AZHIYOOR VILLAGE, VADAKARA TALUK,
          KOZHIKODE DISTRICT - 673 308).

    14    RAMANI,
          AGED 53 YEARS, DAUGHTER OF LATE KRISHNAN, (RESIDING AT
          THEKKEATHIRUVOTH (H), CHEMBOLA P O, AZHIYOOR VILLAGE,
          VADAKKARA TALUK, KOZHIKODE DISTRICT - 673 308).

    15    PAVITHRAN,
          AGE 49 YEARS, SON OF LATE KRISHNAN,
          (RESIDING AT "KRISHNASADHANAM" (H),
          CHEMBOLA P O, AZHIYOOR VILLAGE, VADAKARA TALUK,
          KOZHIKODE DISTRICT - 673 308).
 WP(C) NO. 29344 OF 2022
                                3

    16    SINDHU,
          AGED 43 YEARS, DAUGHTER OF LATE KRISHNAN,
          (RESIDING AT MINNARIKANDI PARAMELL (H),
          PURAMERI P O, VADAKARA TALUK,
          KOZHIKODE DISTRICT - 673 308).

    17    ABDUL KAREEM,
          AGED 62 YEARS, SON OF IBRAYI,
          (RESIDING AT KIZHAKKE CHALIL, MANIYOOR PO,
          VADAKARA TALUK, KOZHIKODE DISTRICT - 673 308).

    18    SHAHIDHA,
          AGED 50 YEARS, WIFE OF ABDUL KAREEM,
          (RESIDING AT KIZHAKKE CHALIL, MANIYOOR PO,
          VADAKARA TALUK, KOZHIKODE DISTRICT - 673 308).

    19    SAMEER K C,
          AGED 31 YEARS, SON OF ABDUL KAREEM,
          (RESIDING AT KIZHAKKE CHALIL, MANIYOOR PO,
          VADAKARA TALUK, KOZHIKODE DISTRICT - 673 308).

    20    MOHAMMED SHERIFF,
          AGED 28 YEARS, SON OF ABDUL KAREEM,
          (RESIDING AT KIZHAKKE CHALIL, MANIYOOR PO,
          VADAKARA TALUK, KOZHIKODE DISTRICT - 673 308).

    21    FIDHA FATHIMA,
          AGED 18 YEARS, DAUGHTER OF ABDUL KAREEM, (RESIDING AT
          KIZHAKKE CHALIL, MANIYOOR PO,
          VADAKARA TALUK, KOZHIKODE DISTRICT - 673 308).

    22    ABDULLA,
          AGED 60 YEARS, SON OF KUNJAMMADH,
          (RESIDING AT HAFSEENA MANZIL (H),
          ONJIYAM PO, VADAKARA TALUK,
          KOZHIKODE DISTRICT - 673 308).

    23    JAMELA,
          AGED 59 YEARS, WIFE OF MOOSA,
          (RESIDING AT KATTODI KUNIYIL(H),
          ORKKATTERI P O, VADAKARA TALUK,
          KOZHIKODE DISTRICT - 673 308).

    24    HYRUNNISA,
          AGED 38 YEARS, DAUGHTER OF MOOSA,
          (RESIDING AT THIRUVANJI (H),
          KARTHIKAPPALLY P O, VADAKARA TALUK,
 WP(C) NO. 29344 OF 2022
                                  4

          KOZHIKODE DISTRICT --
          673 308).

    25    RUKSANA,
          AGED 26 YEARS, DAUGHTER OF MOOSA,
          (RESIDING AT KATTODI KUNIYIL(H),
          ORKKATTERI P O, VADAKARA TALUK,
          KOZHIKODE DISTRICT - 673 308).

    26    NOUFAL MOHAMMED,
          AGED 35 YEARS, SON OF MOOSA,
          (RESIDING AT KATTODI KUNIYIL(H),
          ORKKATTERI P O, VADAKARA TALUK,
          KOZHIKODE DISTRICT - 673 308).

    27    MOHAMMED ALI K K,
          AGED 29 YEARS, SON OF MOOSA,
          (RESIDING AT KATTODI KUNIYIL(H),
          ORKKATTERI P O, VADAKARA TALUK,
          KOZHIKODE DISTRICT - 673 308).

          BY ADVS.
          ZUBAIR PULIKKOOL
          K.SEENA



RESPONDENTS:

1 UNION OF INDIA MINISTRY OF ROAD TRANSPORT AND HIGHWAYS, GOVERNMENT OF INDIA, CENTRAL DELHI P.O, NEW DELHI 110 001.

2 DIRECTOR GENERAL ( ROAD DEVELOPMENT) AND SPECIAL SECRETARY ROOM NO. 213, MINISTRY OF ROAD TRANSPORT AND HIGHWAYS, TRANSPORT BHAVAN-1, PARLIAMENT STREET, CENTRAL DELHI P.O, NEW DELHI 110 001.

3 PROJECT DIRECTOR, NATIONAL HIGHWAYS AUTHORITY OF INDIA (HEAD OFFICE), DWARAKA SECTOR 10, SOUTH WEST DELHI P.O, NEW DELHI-110 075.

WP(C) NO. 29344 OF 2022

4 CHAIRMAN, NHAI, G-5 AND 6, SECTOR -10, DWARAKA, SOUTH WEST DELHI P.O, NEW DELHI- 110 075

5 STATE OF KERALA, REPRESENTED BY ITS SECRETARY, PUBLIC WORKS DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM P.O, PIN 695 001

6 PROJECT DIRECTOR, NATIONAL HIGHWAYS AUTHORITY OF INDIA, PROJECT IMPLEMENTATION UNIT, KOZHIKODE, LOTUS (H), 34/1487 A, PROVIDENCE WOMENS COLLEGE ROAD, MALAPARAMBA P.O, KOZHIKODE- 673 009.

7 DISTRICT COLLECTOR, ARBITRATOR, LAND ACQUISITION (NH) COLLECTORATE, WAYANAD RD, CIVIL STATION P.O, ERANHIPALAM, KOZHIKODE 673 020.

8 SPECIAL TAHSILDAR (LA(NH)), VATAKARA MINI CIVIL STATION, COURT ROAD, VATAKARA P.O, KOZHIKODE 673 101,

9 SPECIAL DEPUTY COLLECTOR, LAND ACQUISITION (NH) COLLECTORATE, WAYANAD RD, CIVIL STATION P.O, ERANHIPALAM, KOZHIKODE 673 020.

BY ADV MANU S., DSG OF INDIA

SRI. BIMAL K. NATH, SR.GP.

SRI. LEJO JOSEPH GEORGE, SC

THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 07.10.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: WP(C) NO. 29344 OF 2022

T.R.RAVI, J.

---------------------------------------- WP(C) No.29344 of 2022

------------------------------------------- Dated this the 07th day of October, 2022

JUDGMENT

Admit. Government Pleader takes notice for respondents 5, 7, 8

and 9. Standing Counsel takes notice for respondents 3, 4 and 6.

DSGI takes notice for respondents 1 and 2.

The prayer in the writ petition is for a direction to the 7 th

respondent to consider and pass order on Exts.P3 to P11 appeals. The

Government Pleader on instruction submits that Exts.P3 to P11 have

been received and are pending.

In the above circumstances, the writ petition is disposed of

directing the 7th respondent to consider and pass orders on Exts.P3 to

P11 after hearing the petitioners, at the earliest, at any rate within

eight months from the date of receipt of a copy of this judgment.

Sd/-

T.R.RAVI

JUDGE sn WP(C) NO. 29344 OF 2022

APPENDIX OF WP(C) 29344/2022

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE JUDGMENT IN WP(C) 23142/2021 DATED 30.11.2011

Exhibit P2 TRUE COPY OF JUDGMENT IN WP(C) 12598/2021 DATED 09.09.2021

Exhibit P3 TRUE COPY OF THE APPEAL SUBMITTED BY 1ST PETITIONER BEFORE 7TH RESPONDENT DATED 8.4.2022

Exhibit P4 TRUE COPY OF THE APPEAL SUBMITTED BY 2ND PETITIONER BEFORE 7TH RESPONDENT DATED 8.4.2022

Exhibit P5 TRUE COPY OF THE APPEAL SUBMITTED BY 3RD PETITIONER BEFORE 7TH RESPONDENT DATED 8.4.2022

Exhibit P6 TRUE COPY OF THE APPEAL SUBMITTED BY PETITIONERS 4 TO 6 BEFORE 7TH RESPONDENT DATED 8.4.2022

Exhibit P7 TRUE COPY OF THE APPEAL SUBMITTED BY PETITIONERS 7 TO 11 BEFORE 7TH RESPONDENT DATED 8.4.2022

Exhibit P8 TRUE COPY OF THE APPEAL SUBMITTED BY 12TH PETITIONER BEFORE 7TH RESPONDENT DATED 8.4.2022

Exhibit P9 TRUE COPY OF THE APPEAL SUBMITTED BY PETITIONERS 13 TO 16 BEFORE 7TH RESPONDENT DATED 8.4.2022

Exhibit P10 TRUE COPY OF THE APPEAL SUBMITTED BY PETITIONERS 17 TO 21 BEFORE 7TH RESPONDENT DATED 8.4.2022

Exhibit P11 TRUE COPY OF THE APPEAL SUBMITTED BY PETITIONERS 22 AND 27 BEFORE 7TH RESPONDENT DATED 8.4.2022

RESPONDENT'S EXHIBITS : NIL

//TRUE COPY// PA TO JUDGE

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter