Chandra Prabha K.P vs P.K.Ramachandran
2022 Latest Caselaw 6017 Ker

RSA No.203/2022                                         1/1

                               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                                  PRESENT
                                 THE HONOURABLE MRS.JUSTICE M.R.ANITHA

                            Tuesday, the 31st day of May 2022 / 10th Jyaishta, 1944

                                    IA.NO.1/2022 IN RSA NO. 203 OF 2022

                    AS 31/2019 OF ADDITIONAL DISTRICT & SESSIONS COURT, VATAKARA
                                    OS 36/2016 OF SUB COURT, VATAKARA
   PETITIONER/APPELLANT:

          CHANDRA PRABHA K.P., D/O.PRASANNA, AGED 44 YEARS, "KALLIKOODATHIL', EDACHERY
          AMSOM, DESOM,P.O, EDACHERY, VATAKARA TALUK,KOZHIKODE DISTRICT HAVING ADDRESS
          FOR SERVICE AT 'BEST ACADEMY', BEHIND CANARA BANK, NADAPURAM, NADAPURAM.P.O,
          VATAKARA TALUK, KOZHIKODE DISTRICT-673504.

   RESPONDENTS/RESPONDENTS:

      1. P.K.RAMACHANDRAN, S/O.E.K.KRISHNA VARMA RAJA, AGED 61 YEARS, 'KRISHNA VILAS',
          KUTTIPRAM AMSOM DESOM, KALLACHI.P.O, VATAKARA TALUK, KOZHIKODE-673506.

    And others

          Application praying that in the circumstances stated in the affidavit filed therewith the High
   Court be pleased to stay the Judgment and Decree passed by the Additional District & Sessions Court,
   Vatakara, in AS.31/2019 with respect to the Appellant/3rd defendant,pending disposal of the above
   Regular Second Appeal.
          This Application again coming on for orders upon perusing the application and the affidavit
   filed in support thereof and this Court's orer dated 01.04.2022 and upon hearing the arguments of
   M/S.B.KRISHNAN,PARTHASARATHY,                Advocates     for   the   petitioner,   and   of   M/S
   E.G.GORDEN,S.K.KRISHNAKUMAR,V.M.MARY HARSHA,Advocates for Respondent 1,the court passed
   the following:

                                                    ORDER

Interim stay already granted is extended for 3 months.

Sd/-M.R.ANITHA,JUDGE

31-05-2022 /True Copy/ Assistant Registrar