Sujatha B vs Raveendran
2022 Latest Caselaw 6016 Ker

Mat.Appeal No.378/2022                            1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                         THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                               &
                            THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
              Tuesday, the 31st day of May 2022 / 10th Jyaishta, 1944
                    IA.NO.1/2022 IN MAT.APPEAL NO. 378 OF 2022
                 OP 553/2018 OF FAMILY COURT, VADAKARA, KOZHIKODE
   PETITIONER/APPELLANT:

           SUJATHA B, D/O. BALAKRISHNAN, AGED 48 YEARS, PUTHIYOTTIL HOUSE,
           RAYARANGOTH, POST, VATAKARA TALUK, KOZHIKODE DISTRICT, PIN 673 102.

   RESPONDENT/RESPONDENT:

           RAVEENDRAN, S/O. LATE NARAYANAKURUP, AGED 51 YEARS, AYADATHIL HOUSE,
           KODANCHERY, POST, PURAMERY VIA, VATAKARA, THALUK, KOZHIKODE
           DISTRICT, PIN 673 503.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay all further
   proceedings of the operation of judgment in OP 553/2018, on the file of
   Family Court, Vatakara, till the final disposal of the above case.
        This Application coming on for orders, upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of M/S.ZUBAIR PULIKKOOL and K.M.RAMADAS, Advocates for the applicant, the
   court passed the following:
                                      ORDER

There shall be a stay as prayed for.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SOPHY THOMAS JUDGE

31-05-2022 /True Copy/ Assistant Registrar