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Renjith vs Animol
2022 Latest Caselaw 5997 Ker

Citation : 2022 Latest Caselaw 5997 Ker
Judgement Date : 31 May, 2022

Kerala High Court
Renjith vs Animol on 31 May, 2022
OP (FC) No.207/2022                               1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                            &
                         THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
               Tuesday, the 31st day of May 2022 / 10th Jyaishta, 1944
                              OP (FC) NO. 207 OF 2022(R)
                       OP. 559/2017 OF FAMILY COURT, PALAKKAD.
      PETITIONER/COUNTER PETITIONER/PETITIONER:

                RENJITH, AGED 36,   SON OF NANDAN, PUTHAKKAD,

                CHERAYAI VEEDU, PUTHUR, OLLUR POST,

                THRISSUR DISTRICT, PIN - 680 306.

      RESPONDENT/PETITIONER/RESPONDENT:

                ANIMOL, AGED 26,    DAUGHTER OF PUSHPAN, ERUKKINCHIRA,

                PAZHARNI DESOM, KIZHAKKENCHERY VILLAGE, ALATHUR TALUK,

                PALAKKAD, PIN - 678 682.


           OP(family court) praying inter alia that in the circumstances
      stated in the affidavit filed along with the OP (FC) the High Court be
      pleased to issue an interim order, restoring the conditions 1 to 6
      specified in the compromise judgment dated 4.2.2019 in O.P.No.559/2017
      on the files of the Family Court, Palakkad, until the disposal of this
      Original Petition (F.C.).


           This petition again coming on for admission upon perusing the
      petition and the affidavit filed in support of OP (FC) and this Court's
      order dated 12/04/2022 and upon hearing the arguments of SRI.SARATH
      M.S.,      Advocate       for     the      petitioner       and      of
      SRI.V.A.JOHNSON (VARIKKAPPALLIL), Advocate for Respondent, the court
      passed the following:

                                             ORDER

We direct both parties to appear before this Court on 06/06/2022.

Post on 06/06/2022.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SOPHY THOMAS JUDGE

31-05-2022 /True Copy/ Assistant Registrar

 
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