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Sajeev Sunder.S vs Azeem
2022 Latest Caselaw 5987 Ker

Citation : 2022 Latest Caselaw 5987 Ker
Judgement Date : 31 May, 2022

Kerala High Court
Sajeev Sunder.S vs Azeem on 31 May, 2022
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                   THE HONOURABLE MR.JUSTICE V.G.ARUN
        TUESDAY, THE 31ST DAY OF MAY 2022 / 10TH JYAISHTA, 1944
                        WP(C) NO. 17152 OF 2022
PETITIONER/S:

            SAJEEV SUNDER.S.,
            AGED 74 YEARS
            S/O.K.P. SUNDARESAN, HEMANDAM, SKP NAGAR-30, MANGADU
            P.O., KOLLAM.
            BY ADV DIVYA B.NAIR


RESPONDENT/S:

    1       AZEEM,
            S/O. ABDUL KAREEM, KAIPPADA THAZHEKIZHAKKETHIL,
            VADAKKEKKARA, ASTAMUDI P.O., KOLLAM.
    2       DISTRICT CONSUMER DISPUTES REDRESSAL COMMISSION,
            CIVIL STATION, KOLLAM, KERALA 691 013.
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 17152 OF 2022
                               2

                      JUDGMENT

Dated this the 31st day of May, 2022

This writ petition is filed seeking to quash a complaint

filed before the Consumer Disputes Redressal Forum,

Kollam.

2. Having heard the learned Counsel for the

petitioner and having considered the grounds raised in the

writ petition, I am convinced that the writ petition is not

maintainable. The petitioner can appear before the CDRF

and raise all objections, including the objection regarding

maintainability.

The Writ Petition is hence closed, reserving the

petitioner's liberty to raise all contentions before the

Consumer Disputes Redressal Forum, Kollam.

Sd/-

V.G.ARUN JUDGE

RK WP(C) NO. 17152 OF 2022

APPENDIX OF WP(C) 17152/2022

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE FIR IN CRIME NO.

0541/2021 DATED 5.6.2021.

Exhibit P2 TRUE COPY OF LAWYER NOTICE DATED 9.9.2021 SENT TO THE PETITIONER. Exhibit P3 TRUE COPY OF NOTICE DATED 14.9.2021 SENT BY THE PETITIONER TO THE ADVOCATE. Exhibit P4 TRUE COPY OF THE CC 94/22 FILED BY THE RESPONDENT BEFORE THE CONSUMER REDRESSAL FORUM, KOLLAM DATED 8.3.2022. Exhibit P5 TRUE COPY OF THE AUTHORIZATION LETTER DATED NIL BY THE IST RESPONDENT.

 
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