M/S Janatha Trading Company vs N. Parameswaran Nampoothiri
2022 Latest Caselaw 5985 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
             THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
     TUESDAY, THE 31ST DAY OF MAY 2022 / 10TH JYAISHTA, 1944
                      CRL.L.P. NO. 159 OF 2022
 AGAINST THE JUDGMENT IN ST 69/2015 OF JUDICIAL MAGISTRATE OF
                     FIRST CLASS -II,THODUPUZHA
PETITIONER/S:

             M/S JANATHA TRADING COMPANY
             AGED 63 YEARS
             A REGISTERED PARTNERSHIP FIRM WITH ITS OFFICE AT
             THERUVAN TOWER, MARKET ROAD, THODUPUZHA REPRESENTED
             BY ITS MANAGING PARTNER SRI. K. VIJAYASHEKARAN NAIR,
             S/O DAMODHARAN NAIR,PRASANTH NIVAS, KANJIRAMATTAM,
             THODUPUZHA EAST, PIN - 685585
             BY ADVS.
             P.CHANDY JOSEPH
             C.K.VIDYASAGAR


RESPONDENT/S:

     1       N. PARAMESWARAN NAMPOOTHIRI
             NADAYAPPALLIL ILLOM,
             PUTHUPARIYARAM P.O., THODUPUZHA
             , PIN - 685585
     2       STATE OF KERALA
             REPRESENTED PUBLIC PROCECUTOR, HIGH COURT OF KERALA,
             KOCHIN, PIN - 682031
             BY ADV PUBLIC PROSECUTOR


OTHER PRESENT:

             ADV. SUDHEER GOPALAKRISHNAN- PP


      THIS CRIMINAL LEAVE PETITION HAVING COME UP FOR ADMISSION
ON   31.05.2022,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 Crl. L.P. No. 159 of 2022      -2-




                       JUDGMENT

Dated this the 31st day of May, 2022

Leave granted.

Sd/-

ZIYAD RAHMAN A. A.

JUDGE

Eb

///TRUE COPY/// P. A. TO JUDGE