Thaliyath Syndicate Rep.By Its ... vs O.S Sunil
2022 Latest Caselaw 5983 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
             THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
     TUESDAY, THE 31ST DAY OF MAY 2022 / 10TH JYAISHTA, 1944
                      CRL.L.P. NO. 157 OF 2022
     AGAINST THE ORDER/JUDGMENT IN CC 7629/2014 OF JUDICIAL
               MAGISTRATE OF FIRST CLASS ,IRINJALAKUDA
PETITIONER/S:

             THALIYATH SYNDICATE REP.BY ITS MANAGING PARTNER NOBLE
             T FRANCIS
             AGED 45 YEARS
             S/O FRANCIS, THALIYATH (H) IRINJALAKUDA VILLAGE,
             MUKUNDAPURAM TALUK
             , THRISSUR, PIN - 680121
             BY ADV G.SREEKUMAR (CHELUR)


RESPONDENT/S:

     1       O.S SUNIL
             AGED 49 YEARS
             S/O SREEDHARAN, OLLUPARAMBIL HOUSE, KORUMBISSERY,
             IRINJALAKUDA P.O. MUKUNDAPURAM TALUK, THRISSUR., PIN
             - 680121
     2       THE STATE OF KERALA, REP. BY THE PUBLIC PROSECUTOR
             HIGH COURT OF KERALA AT ERNAKULAM., PIN - 682031
OTHER PRESENT:

             ADV. SUDHEER GOPALAKRISHNAN- PP


      THIS CRIMINAL LEAVE PETITION HAVING COME UP FOR ADMISSION
ON   31.05.2022,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 Crl. L.P. No. 157 of 2022      -2-




                       JUDGMENT

Dated this the 31st day of May, 2022

Leave granted.

Sd/-

ZIYAD RAHMAN A. A.

JUDGE

Eb

///TRUE COPY/// P. A. TO JUDGE