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Rajappan Nair K.S vs Smt. Dr. P.K. Jayasree
2022 Latest Caselaw 5980 Ker

Citation : 2022 Latest Caselaw 5980 Ker
Judgement Date : 31 May, 2022

Kerala High Court
Rajappan Nair K.S vs Smt. Dr. P.K. Jayasree on 31 May, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                 THE HONOURABLE MR. JUSTICE AMIT RAWAL
      TUESDAY, THE 31ST DAY OF MAY 2022 / 10TH JYAISHTA, 1944
                        CON.CASE(C) NO. 676 OF 2022
PETITIONER/PETITIONER IN WP(C):

             RAJAPPAN NAIR K.S.,
             AGED 70 YEARS,
             S/O. DAMODARAN NAIR,
             OLAYATHIL HOUSE,
             THALAPPALAM KARA,
             ERATTUPETTA P.O,
             ERATTUPETTA VILLAGE
             MEENACHIL TALUK
             KOTTAYAM DISTRICT
             MOB:- 9747373303, PIN - 686121

             BY ADVS.
             V.RAJENDRAN (PERUMBAVOOR)
             N.RAJESH
             GOPAKUMAR P.
             JAYADEVAN J


RESPONDENT/ADDL. 7TH RESPONDENT IN WP(C):

             SMT. DR. P.K. JAYASREE,
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
             THE DISTRICT COLLECTOR AND CHAIRMAN,
             TRAFFIC REGULATORY AUTHORITY, CIVIL STATION,
             KOTTAYAM, PIN - 686002


     THIS    CONTEMPT   OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 31.05.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 676 OF 2022
                              -2-




                       JUDGMENT

Learned counsel for the petitioner do not press the

contempt petition on the ground that the direction of this

Court has already been complied with. In this view of

the matter, contempt petition is closed. Rules stand

discharged.

Sd/-

AMIT RAWAL JUDGE vv CON.CASE(C) NO. 676 OF 2022

APPENDIX OF CON.CASE(C) 676/2022

PETITIONER ANNEXURES

Annexure1 CERTIFIED COPY OF JUDGMENT OF THIS HON'BLE COURT DATED 15.01.2021 IN W.P(C) NO. 17389/2020

Annexure A2 TRUE COPY OF NOTICE NO. 11/21 DATED 29.06.2021 ISSUED BY COUNSEL FOR THE PETITIONER TO THE RESPONDENT

Annexure A3 TRUE COPY OF THE POSTAL ACKNOLEDGEMENT CARD EVIDENCING ACCEPTANCE OF ANNEXURE NOTICE IN THE OFFICE OF THE RESPONDENT

Annexure A4 TRUE COPY OF NOTICE NO. 9/22 DATED 15.03.2022 ISSUED TO THE RESPONDENT BY THE COUNSEL FOR THE PETITIONER

Annexure A5 TRUE COPY OF THE POSTAL ACKNOWLEDGMENT CARD EVIDENCING ACCEPTANCE OF ANNEXURE A4 NOTICE IN THE OFFICE OF THE RESPONDENT

 
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