Payyanattukodassery Mohammed vs Kottuvala Subaida
2022 Latest Caselaw 5969 Ker

OP(C) No.1815/2017                              1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT
                           THE HONOURABLE MR.JUSTICE C.S.DIAS

                Tuesday, the 31st day of May 2022 / 10th Jyaishta, 1944

                                 OP(C) NO. 1815 OF 2017

                     O.S NO 278/2014 OF MUNSIFF COURT PARAPPANANGADI

                            CMA 16/2015 OF SUB COURT, TIRUR

   PETITIONER/APPELLANT/RESPONDENT/DEFENDANT:

          PAYYANATTUKODASSERY MOHAMMED, AGED 70 YEARS, S/O.MAMMAD, NANNAMBRA
          AMSOM DESOM, P.O.THEYYALA, TIRURANGADI TALUK, MALAPPURAM DISTRICT.

        BY ADV SRI.C.M.MOHAMMED IQUABAL
   RESPONDENTS/RESPONDENTS/PETITIONERS/PLAINTIFFS:

      1. KOTTUVALA SUBAIDA, AGED 23 YEARS, W/O.CHUKKAM JINSHAD ALI,
         PARAPPANANGADI AMSOM DESOM, TIRURANGADI TALUK, MALAPPURAM DISTRICT,
         PIN-676 303.
      2. KOTTUVALA SUHAILA, AGED 20 YEARS, W/O.VALIYAMPARAMBIL JAISAL,
         TRIKKULAM AMSOM DESOM, TIRURANGADI TALUK, MALAPPURAM DISTRICT,
         PIN-676 303.
      3. THOLAMANNIL MAIMOONATH, AGED 43 YEARS, W/O.KOTTUVALA ABDUL KADHER,
         NANNAMRA AMSOM DESOM, TIRURANGADI TALUK, MALAPPURAM DISTRICT,
         PIN-676 320.

        BY ADVS.SRI.K.P.SUDHEER & SRI.ARUN MATHEW VADAKKAN FOR R1 & R3

        This OP(C) having come up for orders on 31.05.2022, upon perusing
   the letter dated 16.3.2022 of the Munsiff, Parappanangadi and this court's
   judgment dated 01.11.2019 in the OP(C), the court on the same day passed
   the following;

                                          ORDER

Perused the communication dated 16.3.2022 of the learned Munsiff, Parappanangadi.

On a consideration of the reasons stated in the said communication, the time period to dispose of OS No.278/14 is enlarged by a further period of six months from 25.03.2022.

                                                          Sd/-   C.S.DIAS,    JUSTICE




31-05-2022                        /True Copy/                                Assistant Registrar