Kerala High Court
Sreerenjini L.S vs State Of Kerala on 31 May, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
Tuesday, the 31st day of May 2022 / 10th Jyaishta, 1944
IA.NO.1/2022 IN WP(C) NO. 2423 OF 2022(C)
APPLICANT/1ST RESPONDENT IN WP(C):
STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO GOVERNMENT, AYUSH
DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANATHAPURAM
RESPONDENTS/PETITIONERS AND RESPONDENTS 2 & 3 IN WP(C):
1. SREERENJINI L.S., D/O. LALITHAMBIKA, AGED 35 YEARS, LIBRARY
ASSISTANT GRADE II, SREE VIDYATHIRAJA HOMEOPATHIC MEDICAL
COLLEGE, NEMOM P.O., THIRUVANANTHAPURAM DISTRICT:695020, RESIDING AT
'CHERUVALLIVAR KIZHAKKE PUTHENVEEDU', ARUVALLOOR,
PLAMUTTUKKADA, THIRUVANANTHAPURAM - 695122
2. M.S.VISHNU, S/O.MOHANAN NAIR, AGED 30 YEARS, LAB ATTENDER GRADE
II, SREE VIDYADHIRAJA HOMEOPATHIC MEDICAL COLLEGE, RESIDING AT
'BHAGAVATHYVILLA VEEDU', KULATHOOR, UCHAKKADA
P.O., THIRUVANANTHAPURAM DISTRICT - 695506.
3. BALAMURALI M.S., S/O MURUKESEAN NAIR, AGED 31 YEARS, SPECIMEN
COLLECTOR, SREE VIDYADHIRAJA HOMEOPATHIC MEDICAL COLLEGE, NEMOM
P.O., THIRUVANANTHAPURAM DISTRICT:695020., RESIDING AT
'MURUKAVILASOM', PEELIYAMKONAM, POOZHIKUNNU, VENKADAMBU
P.O., THIRUVANANTHAPURAM DISTRICT -695506
4. SHEEJA D.S.,D/O.DEVAKI AMMA, AGED 46 YEARS, PEON / OFFICE ATTENDER
GRADE II, SREE VIDYADHIRAJA HOMEOPATHIC MEDICAL COLLEGE, NEMOM
P.O., THIRUVANANTHAPURAM DISTRICT:695020, RESIDING AT 'SREE
PADMAM', PANKOTTUKONAM, MANCHAVILAKOM P.O., THIRUVANANTHAPURAM -
695503
5. N.S.RAJUKUMAR, AGED 41 YEARS, PEON / OFFICE ATTENDER GRADE II, SREE
VIDYADHIRAJA HOMEOPATHIC MEDICAL COLLEGE, NEMOM P.O.,
THIRUVANANTHAPURAM DISTRICT:695020 RESIDING AT 'CHERU VALLI VAR
KIZHAKKE PUTHENVEEDU', ARUVALLOOR, PLAMUTTUKADA P.O.,
THIRUVANANTHAPURAM- 695122.
6. C.LATHAKUMARI, AGED 45 YEARS, NURSE GRADE II, SREE VIDYADHIRAJA
HOMEOPATHIC MEDICAL COLLEGE, NEMOM P.O., THIRUVANANTHAPURAM
-695020, RESIDING AT 'VAIKUNDAM', R C STREET, NEYATTINKARA,
THIRUVANANTHAPURAM - 695121.
7. SIMI P.S, D/O PUSHPAKUMARI, AGED 39 YEARS, PHARMACIST / DISPENSER
GRADE II, SREE VIDYADHIRAJA HOMEOPATHIC MEDICAL COLLEGE, NEMOM P.O.,
THIRUVANANTHAPURAM RESIDING AT 'PRADEEP NIVAS', THALACHANVILA,
CHERUVARAKONAM, PARASALA P.O., THIRUVANANTHAPURAM - 695502.
8. THE PRINCIPAL & CONTROLLING OFFICER, SHREE VIDYADHIRAJA HOMEOPATHIC
MEDICAL COLLEGE, NEMOM. P.O., THIRUVANANTHAPURAM - 695020.
9. THE MANAGER, SHREE VIDYADHIRAJA HOMEOPATHIC MEDICAL COLLEGE, NEMOM.
P.O., THIRUVANANTHAPURAM - 695020
Application praying that in the circumstances stated in the
affidavit filed therewith, the High Court be pleased to extend time limit
prescribed in the Judgment in WP(C) No.2423/2022 by a further period of 4
months from 16-04-2022.
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and this court's judgment
dated 25/01/22 upon hearing the arguments of GOVERNMENT PLEADER for
Petitioner in IA / Respondent 1 in WP(C), SRI.P.M.SANEER, Advocate for
Respondents 8 & 9 in IA / Respondnent 2 & 3 in WP(C) and of
SRI.M.UNNIKRISHNAN, Advocate for Respondents 1 to 7 in IA / Petitioners 1
to 7 in WP(C), the court passed the following:
RAJA VIJAYARAGHAVAN V, J.
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W.P (C) No.2423 of 2022
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Dated this the 31st day of May, 2022
ORDER
C.M.Appln.No.1 of 2022
Heard. Allowed.
I.A.No.1 of 2022
This is an application seeking extension of time.
Heard. Allowed.
Post along with Cont.Case(C) No.944 of 2022.
Sd/-
RAJA VIJAYARAGHAVAN V,
JUDGE
IAP
31-05-2022 /True Copy/ Assistant Registrar
