Girija Indran vs (Amended)The Coir Vyavasaya ...
2022 Latest Caselaw 5947 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
        TUESDAY, THE 31ST DAY OF MAY 2022 / 10TH JYAISHTA, 1944
                       WP(C) NO. 34013 OF 2019
PETITIONER:

            GIRIJA INDRAN, AGED 59 YEARS
            W/O INDRAN, PUTHUKATTU HOUSE,
            CHERAI(P.O),ERNAKULAM DISTRICT,
            PIN-683514.

            BY ADV K.RAVI (PARIYARATH)



RESPONDENTS:

    1       THE MADAPLATHURUTHU COIR VYAVASAYA CO-OPERATIVE SOCIETY
            LTD.NO.409, REPRESENTED BY THE SECRETARY,
            MADAPLATHURUTHU, MUTHUKUNNAM(P.O),
            NORTH PARAVOOR, ERNAKULAM DISTRICT - PIN-683516.

    2       THE PRESIDENT, THE MADAPLATHURUTHU COIR VYAVASAYA CO-
            OPERATIVE SOCIETY NO.409, MADAPLATHURUTHU,
            MUTHUKUNNAM(P.O), NORTH PARAVOOR,
            ERNAKULAM DISTRICT,PIN-683516.

    3       THE SECRETARY, THE MADAPLATHURUTHU COIR VYAVASAYA CO-
            OPERATIVE SOCIETY NO.409, MADAPLATHURUTHU
            MUTHUKUNNAM(P.O),
            NORTH PARAVOOR,ERNAKULAM DISTRICT, PIN-683516.


            BY ADVS.
            SRI.M.M.MONAYE
            SRI.M.PAUL VARGHESE
            SMT.BINCY JOSE



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 34013 OF 2019
                               2


                           JUDGMENT

When this matter was called today, the learned counsel

for the parties are ad idem that the disputes between the

clients have been settled amicably and that a memorandum of

settlement has also been entered into between them.

Taking note of the afore submissions and directing the

parties to abide by the settlement implicitly in future, I close

this writ petition; however, leaving liberty to both parties to

approach this Court for any clarification that may become

warranted in future.

Sd/- DEVAN RAMACHANDRAN JUDGE stu WP(C) NO. 34013 OF 2019

APPENDIX OF WP(C) 34013/2019

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE SERVICE BOOK OF THE PETITIONER SHOWING HER SERVICE DETAILS,31.07.19.

EXHIBIT P2 TRUE COPY OF THE AUDIT CERTIFICATE IN RESPECT OF THE 1ST RESPONDENT SOCIETY DATED 16.08.19.

EXHIBIT P3 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER TO THE MANAGING COMMITTEE, MADAPLATHURUTH COIR VYAVASAYA, CO-OPERATIVE SOCIETY LTD. DATED 20.01.20.