Sri.P.Abdul Khader @ Kunjappa vs Muslim Brothers Association
2022 Latest Caselaw 5925 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR

                                   &

           THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

     TUESDAY, THE 31ST DAY OF MAY 2022 / 10TH JYAISHTA, 1944

                     OP (WAKF) NO. 16 OF 2022

           (O.S.NO. 36/2022 OF WAKF TRIBUNAL, KOZHIKODE)

PETITIONER/PLAINTIFF NO.2:

           SRI.P.ABDUL KHADER @ KUNJAPPA,
           AGED 82 YEARS
           S/O.AHAMMED, PUZHAKKAL HOUSE,
           KIDANGAYAM P.O., PANTHALLOOR AMSOM,
           KIDANGAYAM DESOM, ERANAD TALUK,
           MALAPPURAM DISTRICT, , PIN - 676521


           BY ADVS.
           P.MARTIN JOSE
           P.PRIJITH
           THOMAS P.KURUVILLA
           AJAY BEN JOSE
           R.GITHESH
           MANJUNATH MENON
           SACHIN JACOB AMBAT
           ANNA LINDA V.J
           HARIKRISHNAN S.
           S.SREEKUMAR (SR.)


RESPONDENTS/PLAINTIFF NO.1 & RESPONDENTS 1 TO 6:

    1      MUSLIM BROTHERS ASSOCIATION,
           KIDANGAYAM, PANTHALLOOR AMSOM,
           KIDANGAYAM DESOM, PANTHALLOOR P.O.
           REPRESENTED BY ITS SECRETARY,
           SRI.P.ABDUL KHADER @ KUNJAPPA,
           S/O.AHAMMED, PUZHAKKAL HOUSE, KIDANGAYAM P.O.,
           PANTHALLOOR AMSOM, KIDANGAYAM DESOM, ERANAD TALUK,
           MALAPPURAM DISTRICT, PIN - 676521


    2      C.K.IBRAHIM MASTER,
           AGED 69 YEARS
           S/O.MUHAMMED,
           CHULLICKULAVAN HOUSE, KIDANGAYAM P.O.,
                                            :2:
OP(WAKF) No.16 of 2022



                 PANTHALLOOR AMSOM, KIDANGAYAM DESOM,
                 ERANAD TALUK, MALAPPURAM DISTRICT, PIN - 676521


      3          KIDANGAYAM MUSLIM BROTHERS ASSOCIATION,
                 KIDANGAYAM, PANTHALLOOR AMSOM,
                 KIDANGAYAM DESOM PANTHALLOOR P.O.,
                 REPRESENTED BY ITS SECRETARY,
                 C.K.IBRAHIM MASTER, S/O.MUHAMMED,
                 CHULLICKULAVAN HOUSE, KIDANGAYAM P.O.,
                 PANTHALLOOR AMSOM, KIDANGAYAM DESOM,
                 ERANAD TALUK, MALAPPURAM DISTRICT, , PIN - 676521


      4          STATE OF KERALA,
                 REPRESENTED BY DISTRICT COLLECTOR,
                 MALAPPURAM, MALAPPURAM P.O, PIN - 676505


      5          DISTRICT EDUCATIONAL OFFICER,
                 MALAPPURAM DISTRICT, MALAPPURAM , PIN - 676505


      6          ASSISTANT EDUCATIONAL OFFICER,
                 MANJERI, MANJERI P.O,
                 MALAPPURAM DISRICT,
                 PIN - 676121


      7          KERALA STATE WAKF BOARD,
                 REPRESENTED BY CHIEF EXECUTIVE OFFICER,
                 VIP ROAD, KALOOR,
                 KOCHI, PIN - 682017



                 BY ADV JAMSHEED HAFIZ


          THIS    OP     (WAKF)   HAVING         COME   UP   FOR   ADMISSION   ON

31.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                    :3:
OP(WAKF) No.16 of 2022




                             JUDGMENT

A.K.Jayasankaran Nambiar, J.

Inasmuch as this OP(WAKF) has been preferred even before an

order has been passed by the WAKF Tribunal, we are of the view that

such an OP(WAKF) cannot be maintained under Article 227 of the

Constitution of India before this Court. Accordingly, without prejudice

to the right of the petitioner to prefer an OP(WAKF) against any order

to be passed by the Tribunal, if so advised, this OP(WAKF) is dismissed

as withdrawn.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

MOHAMMED NIAS C.P.

JUDGE

mns