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V.V Sivan vs Secretary
2022 Latest Caselaw 5912 Ker

Citation : 2022 Latest Caselaw 5912 Ker
Judgement Date : 31 May, 2022

Kerala High Court
V.V Sivan vs Secretary on 31 May, 2022
           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
         THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 TUESDAY, THE 31ST DAY OF MAY 2022 / 10TH JYAISHTA, 1944
                       WP(C) NO. 8129 OF 2013
PETITIONER/S:

               V.V SIVAN, AGED 76 YEARS
               S/O.VALMIKI, VARIYATH HOUSE, ELAMAKKARA, KOCHI-
               26.
               BY ADV SRI.K.R.VINOD


RESPONDENT/S:

    1          SECRETARY
               CORPORATION OF KOCHI, ERNAKULAM-682011.
    2          RAMESAN
               S/O.KRISHNAN, SREE VALSAM (H), GREEN RIPPLE
               ROAD, SWAMIPADI, ELAMAKKARA, KOCHI, PIN 682026.
               BY ADVS.
               SRI.BABU KARUKAPADATH,SC,COCHIN CORPORA
               C.N.PRABHAKARAN


OTHER PRESENT:

               SRI.K.JANARDHANA SHENOY, SC


        THIS    WRIT   PETITION     (CIVIL)    HAVING    COME    UP    FOR
ADMISSION       ON   31.05.2022,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                                                     -2-
W.P.(C). No. 8129 of 2013




                            P.V.KUNHIKRISHNAN, J.
                            ======================================================

                              W.P.(C) No.8129 of 2013
                        =============================================================

                    Dated this the 31st day of May, 2022

                                         JUDGMENT

The learned counsel for the petitioner submitted that the

prayers in this writ petition have become infructuous.

Therefore, this writ petition is dismissed as infructuous.

sd/-

P.V.KUNHIKRISHNAN JUDGE das

W.P.(C). No. 8129 of 2013

APPENDIX OF WP(C) 8129/2013

PETITIONER EXHIBITS EXHIBIT-P1: THE TRUE COPY OF THE RECEIPT OF D & O LICENSE FEE FOR SHOP ROOM NO.48/185 ISSUED BY THE CORPORATION OF KOCHI FOR THE PERIOD 2012-2013. EXHIBIT-P2: THE TRUE COPY OF THE RECEIPT OF D& O LICENSE FEE FOR SHOP ROOM NO.48/186 ISSUED BY THE CORPORATION OF KOCHI FOR THE PERIOD 2012-2013. EXHIBIT-P3: THE TRUE COPY OF THE PLAINT FILED BY THE PETITIONER IN O.S.NO.1037/2012 BEFORE THE MUNSIFF COURT, ERNAKULAM.

EXHIBIT-P4: THE TRUE COPY OF THE PLAINT FILED BY THE 2ND RESPONDENT IN O.S.NO.3/2013 BEFORE THE MUNSIFF COURT, ERNAKULAM.

EXHIBIT-P5: THE TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT FOR RENEWAL OF THE D & O LICENSE FOR SHOP ROOM NO. 48/185. EXHIBIT-P6: THE TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT FOR RENEWAL OF THE D & O LICENSE FOR SHOP ROOM NO.48/186.

 
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