Balakrishnan Nair vs Sulochana Amma
2022 Latest Caselaw 5894 Ker

RSA No.70/2019                                           1/2

                                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                                   PRESENT
                                  THE HONOURABLE MRS.JUSTICE M.R.ANITHA

                             Tuesday, the 31st day of May 2022 / 10th Jyaishta, 1944

                                      IA.NO.1/2019 IN RSA NO. 70 OF 2019

                         AS 575/2015 OF ADDITIONAL DISTRICT COURT,NEYYATTINKARA
                          OS 117/2011 OF PRINCIPAL MUNSIFF COURT,NEYYATTINKARA


   PETITIONER/APPELLANT:

      1. BALAKRISHNAN NAIR, AGED 55 YEARS, S/O.NARAYANA PILLAI, RESIDING AT
         VISHNU NILAYAM, ARUVIKKARA, KOOVALASSERY P.O, MARANALLOOR VILLAGE,
         PIN- 695512.

   RESPONDENTS/RESPONDENTS:

      1. SULOCHANA AMMA, AGED 59 YEARS, D/O.SARASWATHI AMMA, THULASIVANAM, KARIYODE,
          KUTTICHAL, MANNOORKKARA VILLAGE, NEDUMANGADU TALUK, PIN- 695574.
      2. S.SUBHASHINI AMMA, AGED 55 YEARS, D/O.SARASWATHI AMMA, THULASIVANAM, KARIYODE,
          KUTTICHAL, MANNOORKKARA VILLAGE, NEDUMANGADU TALUK, PIN- 695574.
      3. RAJENDRAN, AGED 52 YEARS, S/O.NARAYANAN PILLAI, ANANDHA BHAVAN, TOWN WARD,
          PARASSALA, PARASSALA VILLAGE, PIN- 695502.
      4. BHUVANENDRAN NAIR, AGED 48 YEARS, S/O.NARAYANA PILLAI, PANAVILAKATH VEEDU,
          T.C.41/1910, MANAKKADU, THIRUVANANTHAPURAM, PIN- 695009.
      5. SUJATHA KUMARI, AGED 44 YEARS, D/O.SARASWATHYAMMA, VYSHNAVAM, VELLOORKKONAM,
          PIRIYACODE, OORRUTTAMBALAM P.O., PIN- 695507.(DIED)(LRS IMPLEADED)
      6. SURESH KUMAR, AGED 42 YEARS, S/O.NARAYANA PILLA, MANU BHAVAN, NETTARAKKONAM,
          AANADU, NEDUMANGADU, PIN- 695541.
      7. SUDHIKUMAR, AGED 46 YEARS ,S/O.NARAYANA PILLAI, CHEMPANAKKODE MELE PUTHEN
          VEEDU, KURUTHAMCODE P.O., PIN- 695572.
      8. ADDL.JAYAPAL, AGED ABOUT 63,FATHER'S NAME NOT KNOWN TO THE
          PETITIONER,VYSHNAVAM, VELLOORKKONAM, PIRIYACODE, OORRUTTAMBALAM P.O., PIN-
          695507.
      9. ADDL.REVATHI, AGED ABOUT 33,D/O.JAYAPAL,VYSHNAVAM, VELLOORKKONAM, PIRIYACODE,
          OORRUTTAMBALAM P.O., PIN- 695507.
     10. ADDL.JAYAKRISHNAN, AGED ABOUT 28,S/O.JAYAPAL,VYSHNAVAM, VELLOORKKONAM,
          PIRIYACODE, OORRUTTAMBALAM P.O., PIN- 695507. ARE IMPLEADED BEING THE LEGAL
          REPRESENTATIVES OF THE DECEASED 5TH RESPONDENT AS PER ORDER DATED 08.03.2022 IN
          IA.2/2019 IN RSA.70/2019.

            Application praying that in the circumstances stated in the affidavit filed therewith the High
    Court be pleased to stay the operation of the impugned decree and judgment dated 30.07.2018 in
    AS.No.575 of 2015 of the Additional District Court, Neyyattinkara, pending final disposal of the
    above regular second appeal, to meet the ends of justice.

                 This application again coming on for orders upon perusing the application and the
       affidavit filed in support thereof and this Court's order dated 30.03.2022 and upon hearing
       the arguments of M/S.ANEESH JAMES, M.D.BEENA and JIJO THOMAS, Advocates for the
       petitioner and of M/S. ARUN V.G., INDULEKHA JOSEPH and NEERAJ NARAYANAN, Advocates
 RSA No.70/2019                                       2/2

       for Respondents 2,3 and 6 to 7,M/S ARUN V.G.,JAYA RAGI V,HARIKRISHNAN R,NEERAJ
       NARAYANAN,Advocates for additional respondents 8 and 9, the court passed the following:

                                                 ORDER

Interim order already granted is extended for three months

Sd/- M.R.ANITHA, JUDGE

31-05-2022 /True Copy/ Assistant Registrar