Alavudheen vs The District Collector
2022 Latest Caselaw 5880 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR.JUSTICE N.NAGARESH
        TUESDAY, THE 31ST DAY OF MAY 2022 / 10TH JYAISHTA, 1944
                        WP(C) NO. 4734 OF 2022
PETITIONER:

            ALAVUDHEEN,
            AGED 64 YEARS,
            S/O. ABDUL KHADER,
            PALAYAMKOTTUPARAMBIL HOUSE,
            CHALAKUDY P.O, THRISSUR 680 307

            BY ADVS.
            N.KRISHNA RAJA MAULI
            RENI JAMES
            BINIYAMIN K.S.


RESPONDENTS:

    1       THE DISTRICT COLLECTOR,
            FIRST FLOOR, CIVIL STATION,
            AYYANTHOLE, THRISSUR 680 003
    2       THE REVENUE DIVISIONAL OFFICER,
            REVENUE DIVISIONAL OFFICE,
            MINI CIVIL STATION, CHEMMANDA ROAD,
            IRINJALAKUDA, THRISSUR 68-0 125
    3       THE TAHSILDAR,
            CHALAKUDY TALUK OFFICE, 3RD FLOOR,
            MUNICIPAL TOWN HALL COMPLEX,
            MAIN ROAD, OLD HIGH WAY, CHALAKUDY 680 307
    4       THE VILLAGE OFFICER,
            KIZHAKKE CHALAKUDY VILLAGE OFFICE,
            CHALAKUDY, THRISSUR 680 307

    5       THE AGRICULTURAL OFFICER,
            CHALAKUDY KRISHI BHAVAN, ROOM NO 1,
            MUNICIPAL JUBILEE MANDIRAM,
            RAILWAY STATION ROAD,
            CHALKUDY, THRISSUR 680 107

            SRI.SYAMANTHAK B.S., GOVERNMENT PLEADER

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C)No.4734/2022

                                   2




                           JUDGMENT

Dated this the 31st day of May, 2022

The learned counsel for the petitioner submits

that during the pendency of the writ petition, the Revenue

Divisional Officer has passed an order on the applications

made by the petitioner and therefore the petitioner does not

want to prosecute the writ petition. Recording the said

submission, the writ petition is closed.

Sd/-

N. NAGARESH JUDGE SR WP(C)No.4734/2022

APPENDIX OF WP(C) 4734/2022

PETITIONER'S EXHIBITS:

Exhibit P1 TRUE COPY OF THE TAX RECEIPT DATED 12-07-2021 Exhibit P2 TRUE COPY OF THE EXTRACT OF THE PUBLISHED DATA BANK OF CHALAKUDY MUNICIPALITY Exhibit P3 TRUE COPY OF THE APPLICATION IN FORM 6 BEFORE THE 2ND RESPONDENT DATED 2010-2021 ALONG WITH SURVEY SKETCH Exhibit P3A TRUE COPY OF THE APPLICATION IN FORM 6 BEFORE THE 2ND RESPONDENT DATED 2010-2021 ALONG WITH SURVEY SKETCH Exhibit P4 TRUE COPY OF THE CHALLAN EVIDENCING PAYMENT OF STATUTORY FEE DATED 07-10-

Exhibit P4A TRUE COPY OF THE CHALLAN EVIDENCING PAYMENT OF STATUTORY FEE DATED 18-10-

Exhibit P5 TRUE COPY OF THE RECTIFIED FORM ALONG WITH THE COVERING LETTER DATED 13-01-

Exhibit P5A TRUE COPY OF THE RECTIFIED FORM ALONG WITH THE COVERING LETTER DATED 15-01-

Exhibit P6 TRUE COPY OF THE FORWARDING LETTER NO. B6/14034/2021/ENDT DATED 25-10-

Exhibit P6A TRUE COPY OF THE FORWARDING LETTER NO./ B6/14035/2021/ENDT. DATED 25-10-