Renjini G vs The Kerala State Cooperative ...
2022 Latest Caselaw 5873 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
        TUESDAY, THE 31ST DAY OF MAY 2022 / 10TH JYAISHTA, 1944
                       WP(C) NO. 16608 OF 2022
PETITIONER:

            RENJINI G
            AGED 57 YEARS
            W/O JANARDANA VADYAR N,
            VELIPARAMBU,
            KUTHIYATHODE, ALAPPUZHA,
            CHERTHALA PIN 688 540.



RESPONDENTS:


    1       THE KERALA STATE COOPERATIVE ELECTION COMMISSION
            3RD FLOOR, CO-BANK TOWERS,
            VIKAS BHAVAN P.O,THIRUVANANTHAPURAM-695 033,
            REPRESENTED BY ITS ADDITIONAL REGISTRAR/SECRETARY.

    2       ELECTORAL OFFICER /ASSISTANT REGISTRAR(GENERAL),
            CO-OPERATIVE SOCIETIES,
            KUPPIKAVALA JUNCTION, KODATHIKAVALA,
            CHERTHALA, ALAPPUZHA - 688 524.

    3       RETURNING OF THE THURAVOOR CO-OPERATIVE BANK LTD.
            NO 935, THURAVOOR P.O,
            ALAPPUZHA 688 532.
            THE UNIT INSPECTOR,
            KUTHIYATHODE ASSISTANT REGISTRAR (GENERAL),
            CHERTHALA - 688 533.

    4       THURAVOOR CO-OPERATIVE BANK LTD NO 935,
            THURAVOOR P.O, ALAPPUZHA 688 532,
            REPRESENTED BY THE SECRETARY

    5       E.D UMADEVI,
            W/O DAMODHARA SHENOY,
            KANNATTU PUTHENMADAM,
            THURAVOOR P.O, PIN 688 532.
 WP(C) NO. 16608 OF 2022
                                 2

    6     ROHINI SATHYANANDAN
          W/O GOVINDAVADYAR, MALIYEKALVEEDU,
          THIRUMALABHAGAM, THURAVOOR P.O. PIN. 688 532.

    7     SANDHYA .M
          KANNADUVEEDU, VALAMAGALAM NORTH,
          THURAVOOR P.O PIN 688 532.

          BY ADVS.
          MANU HARSHAKUMAR
          GOVIND CHANDRABHANU
          RAPHAEL THEKKAN
          MARY ANN SAJI
          ADARSH S.
          RAJMOHAN C.V.



          SRI. DHEERAJ A.S, GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16608 OF 2022
                                       3




                                T.R.RAVI, J.
                     ----------------------------------------
                      WP(C) NO.16608 OF 2022
                    -------------------------------------------
                Dated this the 31st .day of May, 2022

                            JUDGMENT

It is submitted by the counsel for the petitioner that the

writ petition has become infructuous.

The writ petition is hence dismissed as infructuous.

Sd/-

T.R.RAVI

JUDGE

sn