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O.J.Alice vs The Divisional Forest Officer
2022 Latest Caselaw 5868 Ker

Citation : 2022 Latest Caselaw 5868 Ker
Judgement Date : 31 May, 2022

Kerala High Court
O.J.Alice vs The Divisional Forest Officer on 31 May, 2022
                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                       THE HONOURABLE MR.JUSTICE V.G.ARUN
         TUESDAY, THE 31ST DAY OF MAY 2022 / 10TH JYAISHTA, 1944
                             WP(C) NO. 8311 OF 2014
PETITIONER:

              O.J.ALICE, '
              W/O LATE V.M. AUGUSTINE,
              VETTICKAL HOUSE, KAKKAVAYAL P.O.,
              WAYANAD DISTRICT, PIN: 673 122.

              BY ADV SRI.M.C.JOHN


RESPONDENTS:

     1        THE DIVISIONAL FOREST OFFICER
              (AUTHORISED OFFICER), SOUTH WAYANAD DIVISION,
              KALPETTA, WAYANAD, PIN: 676 001.

     2        THE MUTTIL GRAMA PANCHAYATH
              REPRESENTED BY SECRETARY, MUTTIL P.O.,
              WAYANAD, PIN: 673 122.

              BY ADVS.
              SRI. T.P. SAJAN, SPECIAL GOVERNMENT PLEADER (FORESTS)
              SRI.A.S.BENOY
              SRI.A.K.SRINIVASAN



     THIS     WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
31.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 8311 OF 2014
                                   2




                            JUDGMENT

Dated this the 31st day of May, 2022

The petitioner has filed a memo not pressing the

writ petition.

The memo is recorded and the writ petition

closed accordingly.

Sd/-

V.G.ARUN JUDGE NB/31-5 WP(C) NO. 8311 OF 2014

APPENDIX OF WP(C) 8311/2014

PETITIONER'S EXHIBITS

EXHIBIT P1 TRUE COPY OF THE LICENCE NO.DFO/SWD/ 11 A/10/2013 DATED 20/02/2013 ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P2 TRUE COPY OF CIRCULAR NO.2184/R.C. 3/10/LAD DATED 2/3/2010 ISSUED BY THE GOVERNMENT. EXHIBIT P3 TRUE COPY OF RECEIPT NO.78 DATED 17/2/2011 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P4 TRUE COPY OF G.O.(RT) NO.540/2013 /LAD DATED 02/03/2013 ISSUED BY THE LOCAL ADMINISTRATION. EXHIBIT P5 TRUE COPY OF G.O.(RT) NO.553/2014/L.A.D DATED 26/02/2014 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P6 TRUE COPY OF ACKNOWLEDGMENT NO.3224/13 DATED 15/02/2014 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P7 TRUE COPY OF COMMUNICATION NO.BI-3224/13 DATED 06/03/2014 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER.

EXHIBIT P8 TRUE COPY OF NOTICE NO.G2-1650/14 DATED 13/03/2014 ISSUED BY 1ST RESPONDENT. EXHIBIT P9 TRUE COPY OF RECEIPT NO.192/13-14 ISSUED BY THE 1ST RESPONDENT.

RESPONDENTS' EXHIBITS: NIL

TRUE COPY

P.A. TO JUDGE

 
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