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Krishnapriya P T vs Kannur University
2022 Latest Caselaw 5851 Ker

Citation : 2022 Latest Caselaw 5851 Ker
Judgement Date : 31 May, 2022

Kerala High Court
Krishnapriya P T vs Kannur University on 31 May, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
            THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
        TUESDAY, THE 31ST DAY OF MAY 2022 / 10TH JYAISHTA, 1944
                       WP(C) NO. 34861 OF 2015
PETITIONER:

            KRISHNAPRIYA P T
            AGED 22 YEARS
            D/O. M.THAMBAN NAIR, MELATH HOUSE, EDATHODU,
            PARAPPA P.O., KASARAGOD DISTRICT-671 533.
            BY ADVS.
            SRI.T.K.VIPINDAS
            SRI.K.M.MUHAMMED HUSSAIN
            SMT.PREM BINDU T.K.
            SRI.K.V.SREE VINAYAKAN
            SRI.V.VISAL AJAYAN


RESPONDENTS:

    1       KANNUR UNIVERSITY
            REPRESENTED BY ITS REGISTRAR, KANNUR UNIVERSITY CAMPUS,
            KANNUR UNIVERSITY CAMPUS P.O., PIN-670 567.
    2       THE CONTROLLER OF EXAMINATIONS
            KANNUR UNIVERSITY, KANNUR UNIVERSITY CAMPUS, KANNUR
            UNIVERSITY CAMPUS P.O., PIN-670 567.
    3       THE PRINCIPAL
            MAHATMA COLLEGE, GANDHI NAGAR CAMPUS, PUTHARIYADUKKAM
            P.O., NILESHWAR-671 314,
            KASARAGOD DISTRICT.
            BY ADVS.
            SRI.M.SASINDRAN, SC, KANNUR UNIVERSITY
            SRI.VIJU THOMAS, SC, KANNUR UNIVERSITY
            I.V.PRAMOD


OTHER PRESENT:

            I.V.PRAMOD- S.C


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.05.2022, ALONG WITH WP(C).37065/2016, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
  WP(C) NO. 34861 OF 2015 &
 WP(C) NO. 37065 OF 2016         2

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
   TUESDAY, THE 31ST DAY OF MAY 2022 / 10TH JYAISHTA, 1944
                   WP(C) NO. 37065 OF 2016
PETITIONERS:

    1     SIBIN S. HUBERT
          AGED 19 YEARS
          S/O.HUBERT JOHNSON,JOHNSON VILLA, BEHIND SBI,
          JAWAHAR ROAD,THAVAKKARA, PO CIVIL STATION,
          KANNUR-670 002.
    2     SHAMAL K.
          AGED 18 YEARS
          S/O.SAJEEVAN K.M., DEVAKI NILAYAM,
          VALAVILPEEDIKA,PO MAMBA, KANNUR-670 611.
    3     SANGEETH T.V.
          AGED 19 YEARS
          S/O.T.V.SASIDHARAN (ASI), AR POLICE QUARTERS,
          PO CIVIL STATION,KANNUR-670 002.
    4     ABHISHEK K.V.
          AGED 19 YEARS
          S/O.THANKAMANI M., ASWATHI, KOZHUR,
          PO ERUVATTY,KANNUR-670 642.
    5     NIVEDRAJ K.
          AGED 19 YEARS
          S/O.RAJEEVAN K.,PADMALAYAM, KAKKOTH, PO IRIVERI,
          KANNUR-670 613.
          BY ADVS.
          SMT.DAISY A.PHILIPOSE
          SRI.HARIDAS THAIKKANDY
          SRI.JAI GEORGE
          SMT.K.O.LEENA


RESPONDENTS:

    1     THE PRINCIPAL, MALABAR INSTITUTE OF TECHNOLOGY
          ANJARAKKANDY, KANNUR-670613.
    2     CENTRAL AIRMEN SELECTION BOARD
          REPRESENTED BY ITS PRESIDENT,14 AIRMEN SELECTION
          CENTRE,VII/302B, VAYU SENA ROAD,KAKKANAD, KOCHI-
          682030.
  WP(C) NO. 34861 OF 2015 &
 WP(C) NO. 37065 OF 2016        3

    3    KANNUR UNIVERSITY
         REP. BY ITS REGISTRAR, PIN-670567.
         BY ADVS.
         SHRI.I.V.PRAMOD, SC, KANNUR UNIVERSITY
         SRI.M.SASINDRAN, SC, KANNUR UNIVERSITY
         SHRI.H.GOPAKUMAR, SC - R2


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 31.05.2022, ALONG WITH WP(C).34861/2015, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
  WP(C) NO. 34861 OF 2015 &
 WP(C) NO. 37065 OF 2016          4

                           JUDGMENT

By the efflux of time and going by the reliefs sought, I do

not think anything survives in these writ petitions.

These writ petitions are, therefore, dismissed; however

leaving liberty to the petitioners to seek a rehearing if any

further orders are found necessary in future.

Sd/-

DEVAN RAMACHANDRAN JUDGE MC/31.5 WP(C) NO. 34861 OF 2015 &

APPENDIX OF WP(C) 34861/2015

PETITIONER EXHIBITS EXHIBIT P1 COPY OF THE PROSPECTUS FOR ADMISSION TO B.ED COURSE PUBLISHED BY THE KANNUR UNIVERSITY FOR THE YEAR 2014-2015. EXHIBIT P2 COPY OF THE GRADE SHEET OF THE PETITIONER FOR THE 1ST SEMESTER EXAMINATION ISSUED BY KANNUR UNIVERSITY.

EXHIBIT P3 COPY OF THE GRADE SHEET OF THE PETITIONER FOR THE 2ND SEMESTER EXAMINATION ISSUED BY KANNUR UNIVERSITY.

EXHIBIT P4 COPYP OF THE GRADE SHEET OF THE PETITIONER FOR THE 3RD SEMESTER EXAMINATION ISSUED BY KANNUR UNIVERSITY.

EXHIBIT P5 COPY OF THE GRADE SHEET OF THE PETITIONER FOR THE 4TH SEMESTER EXAMINATION ISSUED BY KANNUR UNIVERSITY.

EXHIBIT P6 COPY OF THE GRADE SHEET OF THE PETITIONER FOR THE 5TH SEMESTER EXAMINATION ISSUED BY KANNUR UNIVERSITY.

EXHIBIT P7 COPY OF THE GRADE SHEET OF THE PETITIONER FOR THE 6TH SEMESTER EXAMINATION ISSUED BY KANNUR EXHIBIT P8 COPY OF THE ORDER OF THE 1ST RESPONDENT NO.ACAD/C1/3618/2011 DTD.26.7.2011. EXHIBIT P9 COPY OF THE IDENTITY CARD OF THE PETITIONER ISSUED BY THE 3RD RESPONDENT

EXHIBIT P10 COPY OF THE REPRESENTATION DTD.10.11.2015 SUBMITTED BY TEH PETITIONER BEFORE THE RESPONDENTS 1 AND 2.

WP(C) NO. 34861 OF 2015 &

APPENDIX OF WP(C) 37065/2016

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE NEWS PUBLISHED IN MATHRUBHOOMI DAILY DATE 29.10.2016. EXHIBIT P2 A TRUE COPY OF THE REPRESENTATION DATED 7.11.2016 SUBMITTED BY THE 1ST PETITINOER BEFORE THE 1ST RESPONDENT EXHIBIT P3 A TRUE COPY OF THE REPRESENTATION DATED 7.11.2016 SUBMITTED BY THE 2ND PETITIONER BEFORE THE 1ST RESPONDENT.

EXHIBIT P4 A TRUE COPY OF THE REPRESENTATION DATED 7.11.2016 SUBMITTED BY THE 3RD PETITINER BEFORE THE 1ST RESPONENT.

EXHIBIT P5 A TRUE COPY OF THE REPRESENTATION DATED 7.11.2016 SUBMITTED BY THE 3RD PETITIONER BEFORE THE 1ST RESPONDENT.

EXHIBIT P6 A TRUE COPY OF THE REPRESENTATION DATED 7.11.2016 SUBMITTED BY THE 5TH PETITIONER BEFORE THE 1ST RESPONDENT.

 
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