Kerala High Court
Anju Thomas vs Manu J.Keeramthadam on 31 May, 2022
Tr.P © No.319, 324 and 325 of 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 31ST DAY OF MAY 2022 / 10TH JYAISHTA, 1944
TR.P(C) NO. 319 OF 2021
AGAINST THE ORDER/JUDGMENT IN OP 946/2020 OF FAMILY COURT,
MUVATTUPUZHA
PETITIONER/RESPONDENT:
ANJU THOMAS
AGED 27 YEARS
D/O.THOMAS, PALATTY HOUSE, KARUKUTTY P.O.,
KARAYAMPARAMBU, ALUVA TALUK, KARUKUTTY VILLAGE, PIN -
683 576.
BY ADV BENTO PAULSON
RESPONDENT/PETITIONER:
MANU J.KEERAMTHADAM
S/O.JOY K.MATHEW, KEERAMTHADATHIL HOUSE, OLIYAPPURAM
P.O., KOOTHATTUKULAM, MUVATTUPUZHA, PIN - 686 662.
BY ADV B.BINDU
THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 31.05.2022, ALONG WITH Tr.P(C).324/2021 & 325/2021, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
Tr.P © No.319, 324 and 325 of 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 31ST DAY OF MAY 2022 / 10TH JYAISHTA, 1944
TR.P(C) NO. 324 OF 2021
AGAINST THE ORDER/JUDGMENT IN OP 290/2021 OF FAMILY
COURT,ERNAKULAM TO FAMILY COURT MUVATTUPUZHA
PETITIONERS:
1 MANU J.KEERAMTHADAM @ ANTONY
AGED 30 YEARS
S/O. JOY K.MATHEW, KEERAMTHADATHIL HOUSE, OLIYAPPURAM
P.O., KOOTHATTUKULAM, MUVATTUPUZHA TALUK, ERNAKULAM
DISTRICT
2 JOY.K.MATHEW
AGED 63 YEARS
KEERAMTHADATHIL HOUSE, OLIYAPPURAM P.O.,
KOOTHATTUKULAM, MUVATTUPUZHA TALUK, ERNAKULAM DISTRICT
3 MERCY JOY
AGED 59 YEARS
KEERAMTHADATHIL HOUSE, OLIYAPPURAM P.O.,
KOOTHATTUKULAM, MUVATTUPUZHA TALUK, ERNAKULAM DISTRICT
BY ADV B.BINDU
RESPONDENT/S:
ANJU THOMAS @ MARY
AGED 27 YEARS
PALATTY HOUSE, KARUKUTTY P.O., KARAYAMPARAMBU,
ANGAMALY, ALUVA TALUK, ERNAKULAM DISTRICT,PIN-683 576
BY ADVS.
C.A.LINCY
BENTO PAULSON
THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 31.05.2022, ALONG WITH Tr.P(C).319/2021 AND 325/2021, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Tr.P © No.319, 324 and 325 of 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 31ST DAY OF MAY 2022 / 10TH JYAISHTA, 1944
TR.P(C) NO. 325 OF 2021
AGAINST THE ORDER/JUDGMENT IN OPDIV 520/2021 OF FAMILY COURT,
MUVATTUPUZHA
PETITIONERS:
MANU J KEERAMTHADAM @ANTONY
AGED 30 YEARS
S/O. JOY.K.MATHEW, KEERAMTHADATHIL HOUSE, OLIYAPPURAM
P.O., KOOTHATTUKULAM, MUVATTUPUZHA TALUK, ERNAKULAM
DISTRICT
BY ADV B.BINDU
RESPONDENT:
ANJU THOMAS @MARY, AGED 27 YEARS,
PALATTY HOUSE, KARUKUTTY P.O., KARAYAMPARAMBU,
ANGAMALY, ALUVA TALUK, ERNAKULAM DISTRICT, PIN-683 576
BY ADVS.
BENTO PAULSON
C.A.LINCY
THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 31.05.2022, ALONG WITH Tr.P(C).319/2021 AND 324/2021, AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Tr.P © No.319, 324 and 325 of 2021
COMMON ORDER
The learned counsel appearing for the petitioner and
the respondent submit that the transfer petitions have
become infructuous in view of the settlement arrived at
between the parties. The said submission is recorded.
Hence, these transfer petitions are dismissed as infructuous.
Sd/-
C.S.DIAS
ma/31.5.2022 JUDGE
/True copy/
Tr.P © No.319, 324 and 325 of 2021
APPENDIX OF TR.P(C) 324/2021
PETITIONER ANNEXURES
Annexure A1 TRUE COPY OF O.P.NO.290/2021
Annexure A1(A) TRUE COPY OF I.A.NO.557/2021
Annexure A2 TRUE COPY OF OP(DIV) 946/2020
Annexure A3 TRUE COPY OF OP NO.520/2021
Tr.P © No.319, 324 and 325 of 2021
APPENDIX OF TR.P(C) 325/2021
PETITIONER ANNEXURES
Annexure A1 TRUE COPY OF O.P(DIV) NO.520/2021, FAMILY
COURT, ERNAKULAM
Annexure A2 TRUE COPY OF O.P(DIV) NO.946/2021, FAMILY
COURT,MUVATTUPUZHA
Annexure A3 TRUE COPY OF O.P(DIV) NO.290/2021, FAMILY
COURT,ERNAKULAM
Tr.P © No.319, 324 and 325 of 2021
APPENDIX OF TR.P(C) 319/2021
PETITIONER ANNEXURES
Annexure A1 TRUE COPY OF O.P.NO.946/2020 FILED BEFORE
THE FAMILY COURT, MUVATTUPUZHA.
Annexure A2 TRUE COPY OF O.P.NO.290/2021 FILED BEFORE
THE FAMILY COURT, ERNAKULAM.
Annexure A3 TRUE COPY OF O.P.NO.520/2021 FILED BEFORE
THE FAMILY COURT, ERNAKULAM.
