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Manesh vs Sreejesh P.S
2022 Latest Caselaw 5847 Ker

Citation : 2022 Latest Caselaw 5847 Ker
Judgement Date : 31 May, 2022

Kerala High Court
Manesh vs Sreejesh P.S on 31 May, 2022
EN THR HIGH COURT OF KERALA AT BRNARULAM

PRESENT

THE HONQUBABLE MR. JUSTICE SATHISE NINANW

SS DAY OF MAY 2032 / LOoTE JYAISHTA, 1944

TUESDAY, THE 31

836 OF 2938

AGAINST THE AWARD IN OF (MY) Z16i/2011 OF NerroR ACCIDRNT CLAIMS

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MACA BRO. 486 OF 2O78

Sathish Ninan, J.

ROSAS SS BS RE RE ER ERR SR ER RR RS

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Pending the appeal, parties have settled the disputes amicably. They have filed a joint memo of settlement ta the said effect. The terms of settlement have been stated therein. A modified award is passed in terms thereof. The joint memo of settiement will form part of the judgment.

Sd/-

Sathish Ninan, Judge

BEFORE THE HONOURABLE HIGH COURT OF KERALA AT ERNAKULAM

MACA No. 4896/2015

Appelant/ Petitioner > Manesh Vs.

Respondents/3" Respandent << United India Insurance Co. Ltd.

JOINT MEMO OF SETTLEMENT AND PRAYER FOR PASSING JUDGMENT IN TERMS OF THE SETTLEMENT

The above appeal was filed by the appellant challenging them quantum of compensation. The matter has been settled between the appellant and 3°¢ respondent on the lollowing terms and conditions with

the free consent of both the parties.

1, The appellant abeve named and the 34 respondent have settled the claim as full and final sertiement for a sum of Rs. 4,89,600/-

(Rupees four lakhs eighty nine thousand and six hundred anh}

inchiding costs and interest.

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The appellant have agreed to relinquish any further claims in the

appeal,

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memo of settlement and pass judgments in terms thereof.

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We humbly request this Honourable Court to record his joint

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4, We further state that the above named 3" respondent shall deposit af Rs, 4,89,600/- (Rupees four lakhs eighty nine thousand and six hundred only} before the Motor Accidents Claims Tribunal, Ernakulam within one month fram the date of receipt of the

judgment from this Honourable court.

Dated this the 16% day of March, 2022.

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Appellant

"Insurer 0 {Manesh} United Ind Insurance Co. Lid) \ 3 ' 3 ; A a ; i, } - , bf ON nom fe i fe vw fo" in v '

Adv. K.V Rajan Counsel for thé Appellants

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Counsel for the Ingyrér

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