P.M.Mumtaz vs Dennis George
2022 Latest Caselaw 5809 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
     THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
     FRIDAY, THE 27TH DAY OF MAY 2022 / 6TH JYAISHTA, 1944
                   CON.CASE(C) NO. 1976 OF 2017
 ARISING FROM THE JUDGMENT DATED 06.10.2017 IN WPC 20090/2017
                      OF HIGH COURT OF KERALA
PETITIONER:

          P.M.MUMTAZ
          AGED 66 YEARS
          W/O. THE LATE GAFOOR, XI-1329, MULLAPARAMBIL,
          ODATHAVELI, FORT KOCHI-682001.


          BY ADV SRI.M.H.HANIS


RESPONDENT:

          DENNIS GEORGE
          AGE AND NAME OF FATHER NOT KNOWN TO THE PETITIONER,
          ERASSERIL HOUSE, HOUSE NO.11/1234(A), VELI, ODATH,
          KOCHI-682001.


          BY ADVS.
          SRI.JELSON J.EDAMPADAM
          SRI.PIRAPPANCODE V.S.SUDHIR
          SRI.B.PRAMOD


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 27.05.2022, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
                                         :2:
Cont. Case (Civil).No.1976 of 2017




                                     JUDGMENT

In view of the order dated 27.05.2022 passed in R.P.No.1024 of

2017 in WP(C).No.20090 of 2017, the Contempt of Court Case is closed.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

mns

Cont. Case (Civil).No.1976 of 2017

APPENDIX

PETITIONER ANNEXURES

ANNEXURE A1 CERTIFIED COPY OF JUDGMENT DATED 06-10-

2017 IN WP(C).No.20090 of 2017 OF THIS HON'BLE COURT

ANNEXURE A2 ORIGINAL RETURNED COVER WITH THE A/D CARD

RESPONDENTS ANNEXURES:NIL

//TRUE COPY//

P.A TO JUDGE