P.G.Joshy vs Satyajeet Rajan Ias
2022 Latest Caselaw 5808 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
          THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                               &
             THE HONOURABLE MR.JUSTICE N.NAGARESH
  FRIDAY, THE 27TH DAY OF MAY 2022 / 6TH JYAISHTA, 1944
                  CON.CASE(C) NO. 758 OF 2021
 AGAINST THE JUDGMENT IN WA 1551/2018 DATED 03.07.2019 OF
                     HIGH COURT OF KERALA
PETITIONER/APPELLANT IN WRIT APPEAL:

            P.G.JOSHY
            AGED 52 YEARS
            S/O. LATE P.K. GEORGE, MANAGING PARTNER, HOTEL
            SALKARA, KUTTIPPURAM, KUTTIPPURAM P.O,
            MALAPPURAM DISTRICT.
            BY ADV M.G.KARTHIKEYAN


RESPONDENTS/RESPONDENTS NOS.1 TO 2 IN THE WRIT APPEAL:

    1       SATYAJEET RAJAN IAS, AGE AND FATHER'S NAME NOT
            KNOWN TO THE PETITIONER, SECRETARY, TAXES (A)
            DEPARTMENT, GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM - 695001.
    2       ANANDAKRISHNAN I.P.S, AGE AND FATHER'S NAME NOT
            KNOWN TO THE PETITIONER, THE EXCISE
            COMMISSIONER, COMMISSIONERATE OF EXCISE,
            THIRUVANANTHAPURAM - 695033.
            BY ADV V K SUNIL, SR.GOVERNMENT PLEADER


        THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 27.05.2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 758 OF 2021          2




           P.B.SURESH KUMAR & N.NAGARESH, JJ.
             -----------------------------------------------
             Contempt Case (C) No.758 of 2021
             -----------------------------------------------
            Dated this the 27th day of May, 2022.


                          JUDGMENT

The learned counsel for the petitioner submits that

the directions contained in the judgment have been complied

with. In the light of the submission made by the learned counsel

for the petitioner, this Contempt of Court Case is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE

Sd/-

N.NAGARESH, JUDGE

Mn

APPENDIX OF CON.CASE(C) 758/2021

PETITIONER ANNEXURES ANNEXURE A CERTIFIED COPY OF THE JUDGMENT DATED 03.07.2020 IN WA.NO.1551/2018 PASSED BY THIS HON'BLE COURT.

ANNEXURE B PHOTOCOPY OF THE COVERING LETTER 07.11.2019 SENT TO THE RESPONDENTS.