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Anand Louis vs Haaris Rasheed
2022 Latest Caselaw 5807 Ker

Citation : 2022 Latest Caselaw 5807 Ker
Judgement Date : 27 May, 2022

Kerala High Court
Anand Louis vs Haaris Rasheed on 27 May, 2022
         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
       THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
  FRIDAY, THE 27TH DAY OF MAY 2022 / 6TH JYAISHTA, 1944
               CON.CASE(C) NO. 1193 OF 2021
AGAINST THE JUDGMENT IN WP(C) 26868/2020 DATED 17.12.2020
                 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:

         ANAND LOUIS
         AGED 53 YEARS
         S/O. LATE C.O.LOUIS, CHELLIYAMPURAM HOUSE,
         CHERUKUNNAM, ASAMANNOOR, ERNAKULAM-683 549
         BY ADV P.THOMAS GEEVERGHESE


RESPONDENT/1ST RESPONDENT:

         HAARIS RASHEED
         AGE AND FATHER'S NAME NOT KNOWN TO THE
         PETITIONER
         SUB COLLECTOR, REVENUE DIVISIONAL OFFICE, FORT
         KOCHI-682 011
         BY ADV V K SUNIL, SR.GOVERNMENT PLEADER


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 27.05.2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 1193 OF 2021         2




                     P.B.SURESH KUMAR, J.
             -----------------------------------------------
             Contempt Case (C) No.1193 of 2021
             -----------------------------------------------
            Dated this the 27th day of May, 2022.


                          JUDGMENT

The learned counsel for the petitioner submits that

the direction contained in the judgment has been complied

with. In the light of the submission made by the learned counsel

for the petitioner, this Contempt of Court Case is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE

Mn

APPENDIX OF CON.CASE(C) 1193/2021

PETITIONER ANNEXURES Annexure A1 CERTIFIED COPY OF JUDGMENT IN WPC 26868 OF 2020 DATED 17.12.2020 Annexure A2 TRUE COPY OF RECEIPT NO.K3-379845/21 OF ACKNOWLEDGMENT ISSUED BY THE OFFICE OF THE RESPONDENT ON 06.01.2021 Annexure A3 TRUE COPY OF THE CONTEMPT NOTICE DATED 23.06.2021 ISSUED TO THE RESPONDENT BY THE PETITIONER Annexure A4 TRUE COPY OF THE ACKNOWLEDGMENT DUE RECEIVED ON DELIVERY OF A3 TO RESPONDENT

 
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