Abdullah Irfan Basheer vs Pawan Kumar
2022 Latest Caselaw 5804 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
   THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
  FRIDAY, THE 27TH DAY OF MAY 2022 / 6TH JYAISHTA, 1944
              CON.CASE(C) NO. 2065 OF 2021
   ARISING FROM THE JUDGMENT   DATED 9.12.2020 IN WP(C)
           23691/2021 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:

         ABDULLAH IRFAN BASHEER
         AGED 18 YEARS
         S/O MOHAMMED KOYA MOHAMMED BASHEER,
         KOLIZHATH VEEDU, NEEKUNNAM, AMBALAPUZHA,
         ALAPPUZHA DISTRICT,REPRESENTED BY HIS POWER OF
         ATTORNEY HOLDER, MUHAMMED ASHARAF.M, AGED 46
         YEARS, S/O.MUHAMMED KOYA.C.J,
         RAYYAN(KOLEZHATHUVEEDU), VANDANAM.P.O,
         NEERKUNNAM, AMBALAPUZHA, ALAPPUZHA DISTRICT.


         BY ADV RAKESH.K


RESPONDENT/2ND RESPONDENT:

         PAWAN KUMAR
         AGED AND FATHER'S NAME NOT KNOWN TO THE
         PETITIONER, ATTACHE (CONS, THE EMBASSY OF
         INDIA, RIYADH, KINDGOM OF SAUDI ARABIA,
         P.B.NO.94387.



         BY ADV.SRI.JAISHANKAR V NAIR,CGC


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 27.05.2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
                                         :2:
Cont. Case (Civil).No.2065 of 2021




                                     JUDGMENT

When the case was called up, it is submitted by the learned

counsel for the petitioner that the directions in the judgment dated

09.12.2020 in W.P.(C).No.23691 of 2020 have been complied with.

Taking note of the said submission, the Contempt of Court Case is

closed.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

mns

Cont. Case (Civil).No.2065 of 2021

APPENDIX OF CON.CASE(C) 2065/2021

PETITIONER ANNEXURES

Annexure A CERTIFIED COPY OF THE JUDGMENT IN W.P.

(C)NO.23691/2020 OF THIS HON'BLE COURT DATED, 9.12.2020.

Annexure B TRUE COPY OF THE E-MAIL COMMUNICATION BETWEEN THE PETITIONER AND RESPONDENT.

RESPONDENTS ANNEXURES:NIL

//TRUE COPY//

P.A TO JUDGE