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Devayani vs M.H. Harish
2022 Latest Caselaw 5800 Ker

Citation : 2022 Latest Caselaw 5800 Ker
Judgement Date : 27 May, 2022

Kerala High Court
Devayani vs M.H. Harish on 27 May, 2022
Con.Case(C) No.354/2022                        1/2

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                    THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                Friday, the 27th day of May 2022 / 6th Jyaishta, 1944
       IA.NO.1/2022 IN CONTEMPT CASE(C) NO. 354 OF 2022(S) IN WP(C) 1552/2021

   APPLICANT/RESPONDENT/RESPONDENT IN WP(C):

           M.H. HARISH, THE REVENUE DIVISIONAL OFFICER, RDO OFFICE,
           IRINJALAKUDA - 680 125.

   RESPONDENT/PETITIONER/PETITIONER IN WP(C):

           DEVAYANI, W/O. BALAN, KATTUKANDATHIL HOUSE, KODASSERY P.O, THRISSUR
           - 680 721.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to accept the
   affidavit filed by the respondent along with the documents marked as
   Annexures R1(a) to R1(e) in file.
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of Government Pleader for the petitioner in IA/respondent in COC and of
   N.KRISHNA RAJA MAULI, Advocate for the respondent in IA/petitioner in COC,
   the court passed the following:

                                           ORDER

This is a petition seeking extension of time to comply with the directions in the judgment dated 20.01.2021 in W.P.(C) No.1552 of 2021.

Heard. The respondent is granted time till 01.07.2022.

Sd/- A.K.JAYASANKARAN NAMBIAR JUDGE

27-05-2022 /True Copy/ Assistant Registrar Con.Case(C) No.354/2022 2/2

APPENDIX OF CON.CASE(C) 354/2022 Annexure R1(a) A TRUE COPY OF COMMUNICATION NO.B6-13337/2020 DATED NIL Annexure R1(b) A TRUE COPY OF THE COMMUNICATION NO.35/2021 DATED 23/02/2021 ISSUED BY THE VILLAGE OFFICER,KODASSERY Annexure R1(c) A TRUE COPY OF COMMUNICATION NO.KDY/41/12/2020-21 DATED 02/03/2021 ALONG WITH A PERFORMA ISSUED BY AGRICULTURAL OFFICER Annexure R1(d) A TRUE COPY OF THE COMMUNICATION.NO.B6-13337/2020 DATED 14/07/2021 TO DIRECTOR,KSREC, THIRUVANANTHAPURAM Annexure R1(e) A TRUE COPY OF THE COMMUNICATION.NO.B6-13337/2020 DATED 10/02/2022 TO DIRECTOR,KSREC, THIRUVANANTHAPURAM

 
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