Arun P Balakrishnan vs Harees Rasheed Ias
2022 Latest Caselaw 5797 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
          THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
  FRIDAY, THE 27TH DAY OF MAY 2022 / 6TH JYAISHTA, 1944
                 CON.CASE(C) NO. 1206 OF 2021
PETITIONER/PETITIONER:

            ARUN P BALAKRISHNAN
            AGED 38 YEARS
            S/O C.P.BALAKRISHNAN, PEZHUNGAL HOUSE, H.M.T
            COLONY P.O., ERNAKULAM DISTRICT- 683 503
            BY ADV AVANEESH KOYIKKARA


RESPONDENT/5TH RESPONDENT:

    1    HAREES RASHEED IAS
         (AGE AND FATHERS' NAME NOT KNOWN TO THE
         PETITIONER), THE REVENUE DIVISIONAL OFFICER,
         FORT KOCHI, REVENUE DIVISIONAL OFFICE, FORT
         KOCHI, ERNAKULAM- 682 001
 ADDL R2 VISHNU RAJ IAS
         AGE AND FATHER'S NAME NOT KNOWN TO THE
         PETITIONER,THE REVENUE DIVISIONAL OFFICER,FORT
         KOCHI,REVENUE DIVISIONAL OFFICE,FORT
         KOCHI,ERNAKULAM-682001
         ADDL R2 IS IMPLEADED VIDE ORDER DTD 21/01/2022
         IN IA 1/2021 IN COC 1206/2021
         BY ADV V.K.SUNIL, SR.GOVERNMENT PLEADER


        THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 27.05.2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 1206 OF 2021         2




                     P.B.SURESH KUMAR, J.
             -----------------------------------------------
             Contempt Case (C) No.1206 of 2021
             -----------------------------------------------
            Dated this the 27th day of May, 2022.


                          JUDGMENT

The learned Government Pleader submits, on

instructions, that the direction issued by this court has been

complied with. There is no representation for the petitioner. In

the light of the submission made by the learned Government

Pleader, this Contempt of Court Case is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE

Mn

APPENDIX OF CON.CASE(C) 1206/2021

PETITIONER ANNEXURES Annexure A1 A CERTIFIED COPY OF JUDGMENT IN W.P(C) NO.5203/2021 DATED 01-03-2021 Annexure A2 A COPY OF THE LETTER DATED 04-03-2021 FORWARDING THE JUDGMENT AND WRIT COPY TO THE RESPONDENT HEREIN ALONG WITH ITS POSTAL ACKNOWLEDGEMENT CARD