T.Sajju vs Biju Prabhakar
2022 Latest Caselaw 5788 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
               THE HONOURABLE MR. JUSTICE SATHISH NINAN
        FRIDAY, THE 27TH DAY OF MAY 2022 / 6TH JYAISHTA, 1944
                        CON.CASE(C) NO. 816 OF 2022
 AGAINST THE ORDER/JUDGMENT IN WP(C) 30887/2021 OF HIGH COURT OF
                                     KERALA
PETITIONER/PETITIONER IN WP(C):

             T.SAJJU,AGED 39 YEARS
             1/2160, FERRY ROAD, CHERANALLOOR
             ERNAKULAM, PIN 682034., PIN - 682034
             BY ADV I.DINESH MENON


RESPONDENTS/2ND,3RD & 4TH RESPONDENTS IN WP(C):

    1        BIJU PRABHAKAR
             FATHER'S NAME AND AGE NOT KNOWN TO THE PETITIONER
             STATE OF KERALA REPRESENTED BY SECRETARY, TO
             GOVERNMENT, TRANSPORT DEPARTMENT, GOVERNMENT
             SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695039
    2        M.R. AJITHKUMAR
             FATHER'S NAME AND AGE NOT KNOWN TO THE PETITIONER
             TRANSPORT COMMISSIONER, TRANSPORT COMMISSIONERATE,
             TRANS TOWER, VAZHUTHACAUD, THIRUVANANTHAPURAM., PIN -
             695014
    3        SHABEER P.M.
             FATHERS NAME AND AGE NOT KNOWN TO THE PETITIONER
             THE REGISTERING AUTHORITY, REGIONAL TRANSPORT OFFICE,
             ERNAKULAM, CIVIL STATION, KAKKANAD-682030, PIN - 682030
             SR.GP:SRI.BIMAL K NATH
     THIS    CONTEMPT   OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 27.05.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 816 OF 2022       2




                    SATHISH NINAN, J.
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               Cont.Case(C) No.816 OF 2022
           = = = = = = = = = = = = = = = = = =
           Dated this the 27th day of May, 2022

                        J U D G M E N T

The learned counsel for the petitioner seeks

permission to withdraw the Contempt of Court of

Case.

Permission granted.

The Contempt of Court of Case is dismissed

as withdrawn.

Sd/-

SATHISH NINAN JUDGE

sd