Devassykutty vs The Revenue Divisional Officer
2022 Latest Caselaw 5779 Ker

WP(C) NO. 27900 OF 2013                    1



                      IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          PRESENT

                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

              FRIDAY, THE 27TH DAY OF MAY 2022 / 6TH JYAISHTA, 1944

                                 WP(C) NO. 27900 OF 2013

PETITIONER/S:
            DEVASSYKUTTY
            S/O.PERU,SRAMBIKKAL HOUSE,EDAYAR KARA,KADUNGALLUR
            VILLAGE,PARAVUR.

               BY ADV SRI.DINESH MATHEW J.MURICKEN


RESPONDENT/S:
     1      THE REVENUE DIVISIONAL OFFICER
            OFFICE OF THE REVENUE DIVISIONAL OFFICER,FORT
            KOCHI.P.O,ERNAKULAM DISTRICT,PIN-682001.

      2        VILLAGE OFFICER
               VILLAGE OFFICE,KADUNGALLLUR,ALUVA,KADUNGALLUR.P.O,ERNAKULAM
               DISTRICT,PIN-683110.

      3        ANTONY
               S/O.PERU,SRAMBIKKAL HOUSE,EDAYAR KARA,KADUNGALLUR.P.O,PARAVUR
               TALUK,ERNAKULAM DISTRICT,PIN-683110.

               BY ADVS.
               SMT.ASHIRA MOHAMED ASHROF
               SRI.K.K.ASHKAR


OTHER PRESENT:
            SMT.DEEPA NARAYANAN, SR.GP


       THIS    WRIT       PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON

27.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 27900 OF 2013              2




                        P.V.KUNHIKRISHNAN, J
                  --------------------------------------------
                      W.P.(C.) No.27900 of 2013
                     --------------------------------------
                 Dated this the 27th day of May, 2022


                                JUDGMENT

The counsel for the petitioner submitted that the prayers

in the writ petition are infructuous.

Therefore, this writ petition is dismissed as infructuous.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS