Thooneri Rameshan vs U.Sarada
2022 Latest Caselaw 5770 Ker

RCRev. No.266/2019                                1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                           PRESENT
                         THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                              &
                          THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR


                     Friday, the 27th day of May 2022 / 6th Jyaishta, 1944


                            IA.NO.1/2019 IN RCREV. NO. 266 OF 2019

                RCP 68/2014 OF THE RENT CONTROLLER (MUNSIFF), THALASSERY.

          RCA 106/2016 OF THE RENT CONTROL APPELLATE AUTHORITY, THALASSERY.

   PETITIONER/ REVISION PETITIONER:

          THOONERI RAMESHAN, AGED 65 YEARS, S/O.ACHUTHAN, BUSINESS, SAMEEKSHA
          INDUSTRIES, P.O.KADIRUR, THALASSERY, KANNUR DISTRICT, PIN-670642

   RESPONDENTS/ RESPONDENTS:

      1. U.SARADA, AGED 67 YEARS, W/O.LATE MOORKOTH RAGAHVAN, GITANJALI,
         P.O.KADIRUR, THALASSERY, KANNUR DISTRICT, PIN-670642

           And 3 others.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the execution
   of the order dated 29-02-2016 in RCP No. 68 of 2014 on the file of Rent
   Controller (Munsiff), Thalassery and setting aside the judgment dated
   13-09-2018 in RCA No. 106 of 2016 on the file of Rent Control Appellate
   Authority (Additional District Judge- III), Thalassery pending disposal of
   the above Revision Petition.


        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof and this courts
   order dated 01-04-2022 and upon hearing the arguments of M/S R.SURENDRAN &
   S.MAYUKHA, Advocates for the petitioners and of DR.PAULY MATHEW MURICKEN,
   SRI.MUHAMMED ASIF, Advocates for the respondents, the court passed the
   following:

                                           O R D E R

Interim order is extended by three weeks.

Sd/- ANIL K.NARENDRAN, JUDGE

Sd/- P.G. AJITHKUMAR, JUDGE

27-05-2022 /True Copy/ Assistant Registrar