Ajith Kumar vs Vijayasree
2022 Latest Caselaw 5765 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
       THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                              &
         THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
   FRIDAY, THE 27TH DAY OF MAY 2022 / 6TH JYAISHTA, 1944
                MAT.APPEAL NO. 951 OF 2016
 AGAINST THE ORDER/JUDGMENT IN OP 47/2013 OF FAMILY COURT,
                          TRIVANDRUM
APPELLANT/S:

         AJITH KUMAR, AGED 36 YEARS,
         S/O.K.BALAN, RESIDING AT 'ARAVINDAM',
         KRWA-111, KOCHIRAVILA, MANACAUD,
         THIRUVANANTHAPURAM, PIN - 695 009 AND NOW
         RESIDING AT OM SREE, KRA 46 A,
         KONCHIRAVILA, MANACAUD POST,
         THIRUVANANTHAPURAM - 695 009.
         BY ADVS.
         SRI.N.M.MADHU
         SMT.C.S.RAJANI


RESPONDENT/S:

         VIJAYASREE, AGED 35 YEARS,
         D/O. SHYAMALA, T.C 11/934(1),
         SREE VIHAR, NALANDA, KOWADIAR POST,
         THIRUVANANTHAPURAM - 695 003.


         BY ADV SMT.G.VIDYA


THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON
27.05.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Mat.Appeal No.951/2016          2



                           JUDGMENT

A.Muhamed Mustaque, J.

This Mat.Appeal is dismissed as withdrawn vide

memo.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

SOPHY THOMAS JUDGE ln