Citation : 2022 Latest Caselaw 5762 Ker
Judgement Date : 27 May, 2022
RFA No.53/2022 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.SOMARAJAN
Friday, the 27th day of May 2022 / 6th Jyaishta, 1944
IA.NO.1/2022 IN RFA NO. 53 OF 2022
OS 47/2008 OF SUB COURT, KASARAGOD
PETITIONERS/APPELLANTS:
1. LENA RODRIGUES, W/O. LATE FRANK J RODRIGUES, JOSE VILLA, FORT
ROAD, KASARAGOD KASBA VILLAGE AND POST, KASARAGOD TALUK AND
DISTRICT.
2. FANITA MISHRA, AGED 50 YEARS, D/O.LATE FRANK J RODRIGUES, JOSE VILLA,
FORT ROAD, KASARAGOD KASBA VILLAGE AND POST, KASARAGOD TALUK AND
DISTRICT.
3. LOVITA MENEZES, AGED 48 YEARS, D/O. LATE FRANK J RODRIGUES, JOSE
VILLA, FORT ROAD, KASARAGOD KASBA VILLAGE AND POST, KASARAGOD TALUK AND
DISTRICT.
RESPONDENTS/RESPONDENTS:
1. MRS.JOSEPHINE IDA RODRIGUES, AGED 84 YEARS, W/O.LATE PHILIP NERI
RODRIGUES, RESIDNG AT JESSPHIL 22, C.K.GARDEN, ST.THOMAS TOWN,
BANGALORE-560084, KARNATAKA.
2. NISHANT J. RODRIGUES, AGED 62 YEARS, S/O. LATE PHILIP NERI
RODRIGUES, RESIDNG AT JESSPHIL 22, C.K.GARDEN, ST.THOMAS TOWN,
BANGALORE-560084,KARNATAKA.
3. NISCHAL J. RODRIGUES, AGED 60 YEARS, S/O. LATE PHILIP NERI
RODRIGUES, RESIDNG AT JESSPHIL 22, C.K. GARDEN, ST.THOMAS TOWN,
BANGALORE-560084, KARNATAKA.
4. NESTOR J RODRIGUES, AGED 57 YEARS, S/O. LATE PHILIP NERI
RODRIGUES, RESIDNG AT JESSPHIL 22, C.K. GARDEN, ST.THOMAS TOWN,
BANGALORE-560084, KARNATAKA.
5. ROSY CHRISTINE MADTHA, AGED 71 YEARS, WIDOW OF ANDREW LIGORY
RODRIGUES, RESIDNG AT NEW PADAVU, KULASHEKAR, MANGALORE-575005.
6. BABITHA SAJI, AGED 46 YEARS, D/O. LATE FRANK J RODRIGUES, JOSE
VILLA, FORT ROAD, KASARAGOD KASBA VILLAGE AND POST, KASARAGOD TALUK
AND DISTRICT, PIN-671121.
7. MRS. LENA ARANHA, AGED 88 YEARS, D/O. LATE MR.JOSEPH RODRIGUES, AND
LATE MRS.CHRISTINE JUAN SALDHANA, RESIDING AT 201, ROSE MONICA, 62 E
KALINA, MUMBAI-400029, MAHARASTRA.
8. MR.THEODORE LASRADO, AGED 64 YEARS, S/O.DENIS LASRADO AND LATE
CELINE LASRADO, RESIDING AT 'DENBOON', KADJA HITHLU, DEREBAIL,
MANGALORE-560084, KARNATAKA.
9. MRS.TINA RENNY, AGED 63 YEARS, D/O. LATE DENIS LASRADO AND LATE
CELINE LASRADO, RESIDING AT PRISON FELLOWSHIP INDIA, DODDA
GUBBI,(VIA) BAGALOUR, BANGALORE, KARNATAKA -562149.
10. MR. OSCAR LASRADO, AGED 61 YEARS, S/O. DENIS LASRADO AND LATE CELINE
RFA No.53/2022 2/2
LASRADO, RESIDING AT 'DENBOON', KADJA HITHLU, DEREBAIL,
MANGALORE-560084, KARNATAKA.
11. MRS.NEENA B. AMIN, AGED 59 YEARS, D/O. DENIS LASRADO AND LATE CELINE
LASRADO, RESIDING AT MANEE VILLA, HOUSE NO. 110, GANDHIPURAM,
WHITEFIELD, BANGALORE-560066, KARNATAKA.
12. BEENA SIMPSON, AGED 58 YEARS, D/O. DENIS LASRADO AND LATE CELINE
LASRADO, RESIDING AT MANEE VILLA, HOUSE NO. 110, GANDHIPURAM,
WHITEFIELD, BANGALORE-560066, KARNATAKA.
13. MRS. DULCINE NORONHA, AGED 84 YEARS, D/O. LATE MR.JOSEPH RODRIGUES
AND LATE MRS.CHRISTINE JUAN SALDHANA, R/AT 'EUCRESS', 6/C, 2ND
FLOOR, WADALA, MUMBAI-400037, MAHARASTRA.
14. DINESH MATHIAS, AGED 58 YEARS, S/O. MRS. IRENE MATHIAS, R/AT ENGLISH
SECTION, DIVINE RETREAT CENTER, MURINGOOR, CHALAKKUDY,
THRISSUR-680316.
15. DISHA COLACO, AGED 56 YEARS, D/O. MRS. IRENE MATHIAS, R/AT COLACO &
ARANHA, BENDORE ROAD, UPPER BENDORE, MANGALORE-575 002.
16. MRS. MONICA LEWIS, AGED 77 YEARS, D/O. LATE MR. JOSEPH RODRIGUES AND
LATE MRS.CHRISTINE JUAN SALDHANA, R/AT 201, CARLTON COURT, PERRY
PALI JUNCTION, OPP: MERCANTILE BANK, BANDRA WEST, MUMBAI-400050,
MAHARASTRA.
17. MISS SHEELA RODRIGUES, AGED 72 YEARS, D/O. LATE MR. JOSEPH RODRIGUES
AND LATE MRS.CHRISTINE JUAN SALDHANA, R/AT 201, CARLTON COURT, PERRY
PALI JUNCTION, OPP: MERCANTILE BANK, BANDRA WEST,MUMBAI-400050,
MAHARASTRA.
18. MRS. CLEVY MORAS, AGED 74 YEARS, D/O.LATE MR.JOSEPH RODRIGUES AND
LATE MRS.CHRISTINE JUAN SALDHANA, R/AT SHIVABAGH ROAD,
KADRI,MANGALORE-575 002.
19. STATE OF KERALA REPRESENTED BY DISTRICT COLLECTOR, CIVIL STATION,
VIDYANAGAR, KASARAGOD-671123.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay the operation
of Judgment and decree dated 30/07/2021 in O.S No.47/2008 on the files of
the Subordinate Judge, Kasaragod.
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and upon hearing the arguments
of M/S.S.SREEDEV, ENOCH DAVID SIMON JOEL, RONY JOSE, LEO LUKOSE, SUZANNE
KURIAN, CIMIL CHERIAN KOTTALIL, Advocates for the petitioners and of
Government Pleader for the 19th respondent (By Order), the court passed the
following:
ORDER
There will be an order of stay in passing final decree. The order of stay will not affect in pursuing further in the matter till the stage of passing of final decree.
Sd/- P.SOMARAJAN JUDGE
27-05-2022 /True Copy/ Assistant Registrar
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