Santhosh Thomas Kandamchira vs Anila Anna
2022 Latest Caselaw 5739 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
          THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
  FRIDAY, THE 27TH DAY OF MAY 2022 / 6TH JYAISHTA, 1944
                  CON.CASE(C) NO. 36 OF 2022
AGAINST THE JUDGMENT IN WP(C) 20635/2020 DATED 22.10.2020
                    OF HIGH COURT OF KERALA
PETITIONER/PETITIONERR IN W.P.(C) NO.20635 OF 2020:

            SANTHOSH THOMAS KANDAMCHIRA
            AGED 60 YEARS
            S/O. THOMAS, KANDAMCHIRA HOUSE, KOTTAYAM 1
            BY ADVS.
            R.LAKSHMI NARAYAN(K/292/1989)
            R.RANJANIE


RESPONDENTS/RESPONDENTS 2 AND 3 IN W.P.(C) NO.20635 OF
2020:

    1       ANILA ANNA
            FATHER'S OR HUSBAND'S NAME AND AGE NOT KNOWN TO
            THE PETITIONER, SECRETARY, KOTTAYAM
            MUNICIPALITY, MUNICIPAL OFFICE, JOYEES ARCADE,
            YMCA RD, KOTTAYAM 686 001
    2       VIJAYAKUMAR V.S
            FATHER'S NAME AND AGE NOT KNOWN TO THE
            PETITIONER, THE ASSISTANT ENGINEER, LSGD
            KOTTAYAM MUNICIPALITY, OFFICE OF THE ASSISTANT
            ENGINEER, MUNICIPAL OFFICE, JOYEES ARCADE, YMCA
            RD, KOTTAYAM 686 001
            BY ADV SIBY CHENAPPADY
            V.K.SUNIL,SR.GOVERNMENT PLEADER


        THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 27.05.2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 36 OF 2022           2




                     P.B.SURESH KUMAR, J.
             -----------------------------------------------
              Contempt Case (C) No.36 of 2022
             -----------------------------------------------
            Dated this the 27th day of May, 2022.


                          JUDGMENT

The learned counsel for the petitioner submits that

the direction contained in the judgment has been complied

with. In the light of the submission made by the learned counsel

for the petitioner, this Contempt of Court Case is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE

Mn

APPENDIX OF CON.CASE(C) 36/2022

PETITIONER ANNEXURES Annexure A1 THE PHOTOCOPY OF NOTICE DATED 25-08-

2020 PRODUCED AS EXT. P10 IN THE WRIT PETITION Annexure A2 THE PHOTOCOPY OF NOTICE DATED 1-7-2010 ISSUED TO SRI P.C JOSEPH Annexure A3 THE PHOTOCOPY OF JUDGMENT DATED 13-08-

2010 IS IN W.P9C) NO. 23040/2010 Annexure A4 THE CERTIFIED COPY OF JUDGMENT DATED 22-10-2020 IN WP(C0 NO. 20635/2020 Annexure A5 THE PHOTOCOPY OF NOTICE DATED 25-09-

2021 ISSUED TO PETITIONER BY 2ND RESPONDENT HEREIN