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Mannam Ayurveda Co-Operative ... vs Kerala University Of Health ...
2022 Latest Caselaw 5706 Ker

Citation : 2022 Latest Caselaw 5706 Ker
Judgement Date : 27 May, 2022

Kerala High Court
Mannam Ayurveda Co-Operative ... vs Kerala University Of Health ... on 27 May, 2022
WP(C) NO. 18657 OF 2013            1



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
       FRIDAY, THE 27TH DAY OF MAY 2022 / 6TH JYAISHTA, 1944
                          WP(C) NO. 18657 OF 2013
PETITIONER/S:

      1        MANNAM AYURVEDA CO-OPERATIVE MEDICAL COLLEGE
               M.S.M.P.O., PANDALAM, PATHANAMTHITTA-689501,
               REPRESENTED BY ITS MANAGING DIRECTOR
               DR.K.THULASEEDHARAN NAIR.

      2        KMCT AYURVEDA MEDICAL COLLEGE
               (RUN BY KUNHITHARUVAI MEMORIAL CHARITABLE TRUST),
               MANASSERY, KOZHIKODE, KERALA-673602, REPRESENTED BY
               ITS TRUSTEE, DR.K.M.NAVAS.

      3        PARASSINIKKADAVU AYURVEDA MEDICAL COLLEGE
               PRASSINIKKADAVU-670563, REPRESENTED BY THE DIRECTOR
               PROF.E.KUNHIRAMAN.

      4        AHALIA AYURVEDIC MEDICAL COLLEGE
               ELIPPARA, KOZHIPPARA P.O., PALAKKAD DISTRICT,
               REPRESENTED BY A.G.AJITH PRASAD, TRUSTEE, AHALIA
               INTERNATIONAL FOUNDATION.

      5        P.N.PANICKER SOUHRUDA AYURVEDA MEDICAL COLLEGE
               PARAKKALAI, KANHANGAD, KASARAGOD DISTRICT,
               REPRESENTED BY ITS TREASURER V.V.BABURAJAN.

      6        PANKAJA KASTHURI AYURVEDA MEDICAL COLLEGE
               KATTAKKADA, THIRUVANANTHAPURAM-695572, REPRESENTED
               BY THE MANAGING DIRECTOR DR.J.HAREENDRAN NAIR.

              BY ADVS.
              SRI.GEORGE POONTHOTTAM
              SRI.A.K.RAVINDRANATHAN ELAYADOM



RESPONDENT/S:
 WP(C) NO. 18657 OF 2013                 2


      1        KERALA UNIVERSITY OF HEALTH SCIENCES
               MULAMKUNNATHUKAVU, MEDICAL COLLEGE-PO, TRICHUR
               DISTRICT, REPRESENTED BY THE REGISTRAR, PIN 680004.

      2        THE CONTROLLER OF EXAMINATIONS
               KERALA UNIVERSITY OF HEALTH SCIENCES,
               MULAMKUNNATHUKAVU, MEDICAL COLLEGE PO, TRICHUR
               DISTRICT, PIN 680004.

               BY ADV SRI.P.SREEKUMAR,SC,KERALA UTY.HEALTH &




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   27.05.2022,          THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 18657 OF 2013              3




                        P.V.KUNHIKRISHNAN, J
                  --------------------------------------------
                      W.P.(C.) No. 18657 of 2013
                     --------------------------------------
                 Dated this the 27th day of May, 2022


                                JUDGMENT

The counsel for the petitioners submitted that the prayers

in the writ petition are infructuous.

Therefore, this writ petition is dismissed as infructuous.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS

 
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