S.Ranganathan vs The Vice Chancellor, ...
2022 Latest Caselaw 5694 Ker

WP(C) Nos.25431 & 30106 OF 2012    1

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
    FRIDAY, THE 27TH DAY OF MAY 2022 / 6TH JYAISHTA, 1944
                    WP(C) NO. 25431 OF 2012
PETITIONER/S:

           M.R UNNI,
           REGISTRAR, MAHATMA GANDHI UNIVERSITY,
           PRIYADARSHINI HILLS, ATHIRAMPUZHA,
           KOTTAYAM 686 560.

           BY ADVS.
           SRI.P.RAVINDRAN (SR.)
           SRI.DEEPU LAL MOHAN
           SMT.S.LEENA



RESPONDENT/S:

    1      MAHATMA GANDHI UNIVERSITY
           REPRESENTED BY THE VICE CHANCELLOR,
           MAHATMA GANDHI UNIVERSITY,
           PRIYADARSHINI HILLS, ATHIRAMPUZHA,
           KOTTAYAM 686 560.

    2      THE VICE CHANCELLOR
           MAHATMA GANDHI UNIVERSITY,
           PRIYADARSHINI HILLS, ATHIRAMPUZHA,
           KOTTAYAM 686 560.

    3      THE PRO VICE CHANCELLOR
           MAHATMA GANDHI UNIVERSITY,
           PRIYADARSHINI HILLS, ATHIRAMPUZHA,
           KOTTAYAM 686 560.

    4      THE SYNDICATE, MAHATMA GANDHI UNIVERSITY,
           REPRESENTED BY THE VICE CHANCELLOR,
           PRIYADARSHINI HILLS, ATHIRAMPUZHA,
           KOTTAYAM 686 560.

    5      THE ENQUIRY COMMITTEE
           (CONSTITUTED UNDER U.O NO.4960/AII(3) 2012/ADMN
           DATD 13.09.2012)
           REPRESENTED BY ITS SECRETARY,
           (ASSISTANT REGISTRAR (FINANCE COMPUTER CELL),
           MAHATMA GANDHI UNIVERSITY,
           ATHIRAMPUZHA, KOTTAYAM 686 560.
 WP(C) Nos.25431 & 30106 OF 2012     2

    6     PROF. B. SUSEELAN
          CONVENER, ENQUIRY COMMITTEE,
          MEMBER OF SYNDICATE,
          MAHATMA GANDHI UNIVERSITY,
          PRIYADARSHINI HILLS, ATHIRAMPUZHA,
          KOTTAYAM 686 560.

    7     DR.C.V.THOMAS
          MEMBER, ENQUIRY COMMITTEE,
          MEMBER OF SYNDICATE,
          MAHATMA GANDHI UNIVERSITY,
          PRIYADARSHINI HILLS, ATHIRAMPUZHA,
          KOTTAYAM 686 560.

          BY ADVS.
          SRI. SURIN GEORGE IPE, SC, MG UNIVERSITY
          SRI.P.C.SASIDHARAN
          SRI.ASOK M. CHERIAN, SC, M.G. UNIVERSITY
          SRI.K.JAJU BABU
          SMT.M.U.VIJAYALAKSHMI


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 27.05.2022, ALONG WITH WP(C).30106/2012, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 WP(C) Nos.25431 & 30106 OF 2012     3



            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
    FRIDAY, THE 27TH DAY OF MAY 2022 / 6TH JYAISHTA, 1944
                    WP(C) NO. 30106 OF 2012
PETITIONER/S:

           S.RANGANATHAN
           AGED 52 YEARS
           S/O. SREEDHARAN K.N.,
           LOWER DIVISION DRIVER,
           MAHATMA GANDHI UNIVERSITY, PRIYADARSHINI HILLS,
           KOTTAYAM, RESIDING AT "THEJUS",
           ATHIRAMPUZHA P.O., KOTTAYAM.

           BY ADVS.
           SRI.SANTHOSH MATHEW
           SRI.ARUN THOMAS
           SRI.JENNIS STEPHEN



RESPONDENT/S:

    1      THE VICE CHANCELLOR,
           MAHATMA GANDHI UNIVERSITY,
           PRIYADARSHINI HILLS,
           KOTTAYAM-686001.

    2      MAHATMA GANDHI UNIVERSITY
           PRIYADARSHINI HILLS,
           KOTTAYAM,
           REPRESENTED BY ITS REGISTRAR, 686001.

           BY ADVS.
           SRI. SURIN GEORGE IPE, SC, MG UNIVERSITY
           SRI.VARUGHESE M.EASO, SC, M.G. UNIVERSITY
           SRI.ASOK M. CHERIAN, SC, M.G. UNIVERSITY


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 27.05.2022, ALONG WITH WP(C).25431/2012, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 WP(C) Nos.25431 & 30106 OF 2012           4




                               JUDGMENT

When these writ petitions were taken up, Sri.Deepu Lal Mohan, the

learned counsel appearing for the petitioner in W.P.(C) No.25431 of 2012 and

Sri. Santhosh Mathew, the learned counsel appearing for the petitioner in

W.P.(C) No.30106 of 2012 submitted that the prayers sought for in these writ

petitions have become infructuous.

Recording the said submission, these writ petitions are closed as

infructuous.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE

NS