Kerala High Court
K. Pradeep vs T. S. Devanandan on 27 May, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A. BADHARUDEEN
FRIDAY, THE 27TH DAY OF MAY 2022 / 6TH JYAISHTA, 1944
OP(C) NO. 830 OF 2022
AGAINST THE ORDER DATED 28.04.2022 IN CMP 317/2022 IN CMP
316/2022 OF VACATION COURT (DISTRICT COURT), ALAPPUZHA
PETITIONER :
K. PRADEEP,
AGED 56 YEARS,
S/O. KOCHUKUNJU,
THAIPPARAMBU,
THIRUVAMPADY. P.O,
ALAPPUZHA - 688002
BY ADVS.
BIJU VIGNESWAR
B.PRAMOD
ASWATHI SURESH
RESPONDENTS :
1 T. S. DEVANANDAN,
AGED 60 YEARS,
S/O. SADANANDAN, THAIPARAMBIL,
CANAL WARD, ALAPPUZHA, PIN - 688 007.
PRESIDENT, AKDS KARAYOGAM NO.320,
KANJIRAMCHIRA, ALAPPUZHA.
2 K. V. THAMPI,
AGED 68 YEARS,
S/O. VAVACHAN,
KALLUPURACKAL,
CANAL WARD, ALAPPUZHA,
PIN - 688 007,
SECRETARY IN CHARGE OF AKDS KARAYOGAM NO.320,
KANJIRAMCHIRA, ALAPPUZHA
3 AKHILA KERALA DHEEVARA SABHA (AKDS)
REG. NO. ER.69/75,
AMBALAPPUZHA TALUK COMMITTEE,
AMBALAPPUZHA P.O.,
ALAPPUZHA, PIN - 688 561.
REP.BY ITS TALUK SECRETARY.
O.P.(C)No.830 of 2022
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4 R.SAJIMON,
AGED 50 YEARS,
S/O. RAVEENDRAN,
TALUK SECRETARY,
AKHILA KERALA DHEEVARA SABHA (AKDS),
REG. NO. ER. 69/75,
AMBALAPPUZHA TALUK COMMITTEE,
AMBALAPPUZHA P.O.,
ALAPPUZHA, PIN - 688 561
5 RETURNING OFFICER
AKHILA KERALA DHEEVARA SABHA (AKDS),
REG. NO. ER. 69/75,
AMBALAPPUZHA TALUK COMMITTEE,
AMBALAPPUZHA P.O.,
ALAPPUZHA, PIN- 688 561.
6 N. R. SHAJI,
AGED 55 YEARS,
DISTRICT SECRETARY,
AKHILA KERALA DHEEVARA SABHA (AKDS),
REG. NO. ER. 69/75,
NOW RETURNING OFFICER,
AKHILA KERALA DHEEVARA SABHA (AKDS),
REG. NO. ER.69/75,
AMBALAPPUZHA TALUK COMMITTEE,
AMBALAPPUZHA P.O.,
ALAPPUZHA, PIN- 688 561.
7 V. DINAKARAN
STATE GENERAL SECRETARY,
AKHILA KERALA DHEEVARA SABHA (AKDS),
REG. NO. ER.69/75,
HOUSED AT: ALISSERRIL,
PUNNAPRA P.O., ALAPPUZHA - 688004
8 AKHILA KERALA DHEEVARA SABHA
SVS KARAYOGAM, BRANCH NO. 59,
PUNTHALA, PURAKKAD P.O.,
ALAPPUZHA, PIN - 688 561,
REP.BY ITS SECRETARY.
9 P. V. MANIYAPPAN,
AGED 61 YEARS,
O.P.(C)No.830 of 2022
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PULIMOOTTIL, KANJIRAMCHIRA,
ALAPPUZHA, PIN - 688007
10 SISILY @ KUNJUMOL RAJENDRAN,
W/O. RAJENDRAN,
THAIPARAMBU,
CANAL WARD,
ALAPPUZHA, PIN - 688007
11 P.G.SANTHOSH,
AGED 50 YEARS
PULIMOOTTIL,
KANJIRAMCHIRA, ALAPPUZHA,
PIN - 688007
12 SURJITH SUGUNAN
AGED 38 YEARS
S/O. P.G.SUGUNAN,
PULIMOOTTIL,
KANJIRAMCHIRA, ALAPPUZHA,
PIN - 688007
13 P. S. SETHUNATH
AGED 35 YEARS
S/O. SUGUNAN, PULIMOOTTIL,
KANJIRAMCHIRA,
ALAPPUZHA, PIN - 688007
14 T. G. SHAMJI
AGED 47 YEARS
PULIMOOTTIL,
KANJIRAMCHIRA, ALAPPUZHA, PIN - 688007
15 NADESAN
AGED 68 YEARS
S/O. DIVAKARAN,
PANDYAKACKAL, CANAL WARD,
ALAPPUZHA, PIN - 688007
16 SUKUMARAN
AGED 66 YEARS
THAIPARAMBU, KANJIRAMCHIRA,
ALAPPUZHA, PIN - 688007
O.P.(C)No.830 of 2022
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17 THANKACHI
AGED 70 YEARS
W/O. LATE RAJAN,
PUTHUVALPURAYIDOM,
KANJIRAMCHIRA,
ALAPPUZHA, PIN - 688007
18 P. P. BINEESH
AGED 47 YEARS
PULIMOOTTIL, KANJIRAMCHIRA,
ALAPPUZHA, PIN - 688007
19 P. P. RAJESH
AGED 47 YEARS
PULIMOOTTIL, KANJIRAMCHIRA,
ALAPPUZHA, PIN - 688007
20 P.V. PONNANKUNJU
AGED 70 YEARS
PULIMOOTTIL, KANJIRAMCHIRA,
ALAPPUZHA, PIN - 688007
21 SHABU,
AGED 45 YEARS,
PUTHUVAL PURAYIDOM,
CANAL WARD, ALAPPUZHA,
PIN - 688007
22 SIVADAS,
AGED 68 YEARS,
S/O.VELU,
PUTHUVAL PURAYIDOM,
SEA-VIEW WARD, ALAPPUZHA,
PIN - 688007
23 K. V. CHANDRADAS,
AGED 70 YEARS,
KALLUPAURACKAL,
CANAL WARD, ALAPPUZHA,
PIN - 688007
24 T. T. PRADEEP,
AGED 55 YEARS,
THAIPARAMBU, CANAL WARD,
O.P.(C)No.830 of 2022
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ALAPPUZHA, PIN - 688007
25 SANTHA,
AGED 65 YEARS,
W/O. LATE KARTHIKEYAN,
THAIPARAMBU, CANAL WARD,
ALAPPUZHA, PIN - 688007
26 PRAVEENKUMAR,
AGED 35 YEARS,
S/O. MADESAM,
PANDYALACKAL,
CANAL WARD, ALAPPUZHA,
PIN - 688007
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
27.05.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(C)No.830 of 2022
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A.BADHARUDEEN, J.
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O.P.(C)No.830 of 2022
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Dated this the 27th day of May, 2022
JUDGMENT
The learned counsel for the petitioner would
submit that this original petition may be dismissed as
withdrawn. This submission is recorded. Accordingly, this
original petition stands dismissed as withdrawn.
Sd/-
A.BADHARUDEEN, JUDGE
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