Ridha Mohammed M vs The State Of Kerala
2022 Latest Caselaw 5655 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
           THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
        FRIDAY, THE 27TH DAY OF MAY 2022 / 6TH JYAISHTA, 1944
                        WP(C) NO. 6818 OF 2022
PETITIONERS:

    1      RIDHA MOHAMMED M.,
           AGED 24 YEARS
           W/O. MUSADIQUE ALI M., UPPER PRIMARY SCHOOL TEACHER
           (UPST), AM UPPER PRIMARY SCHOOL, PUTHUR-PALLIKKAL
           KONDOTTY-673636, MALAPPURAM DISTRICT, (RESIDING AT
           MUNDOODAN HOUSE, OZHUKUR, MALAPPURAM DISTRICT-673642)

    2      HABEEB RAHMAN E.,
           UPPER PRIMARY SCHOOL TEACHER (UPST), AM UPPER PRIMARY
           SCHOOL, PUTHUR-PALLIKKAL, KONDOTTY-673636, MALAPPURAM
           DISTRICT.

    3      AMJAD KHAN M.,
           UPPER PRIMARY SCHOOL TEACHER (UPST), AM UPPER PRIMARY
           SCHOOL, PUTHUR-PALLIKKAL, KONDOTTY-673636, MALAPPURAM
           DISTRICT.

           BY ADVS.
           V.A.MUHAMMED
           M.SAJJAD


RESPONDENTS:

    1      THE STATE OF KERALA,
           REPRESENTED BY ITS SECRETARY TO GOVERNMENT, GENERAL
           EDUCATION DEPARTMENT, SECRETARIAT ANNEXE II,
           THIRUVANANTHAPURAM-695001.

    2      THE DIRECTOR OF GENERAL EDUCATION,
           JAGATHY, THIRUVANATHAPURAM-695014.

    3      THE DISTRICT EDUCATIONAL OFFICER,
           B2 BLOCK, CIVIL STATION, MALAPPURAM-676505.

    4      THE ASSISTANT EDUCATIONAL OFFICER,
           KONDOTTY, MALAPPURAM DISTRICT-673638.

    5      THE MANAGER,
           UPPER PRIMARY SCHOOL TEACHER (UPST), AM UPPER PRIMARY
           SCHOOL, PUTHUR-PALLIKKAL, KONDOTTY-673636,
 WP(C) NO. 6818 OF 2022

                                   2

            MALAPPURAM DISTRICT.
OTHER PRESENT:

            GP SABEENA P.ISMAIL


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 6818 OF 2022

                                          3


                    BECHU KURIAN THOMAS, J.
                  ===========================
                      W.P.(C) No.6818 of 2022
                  ============================
                      Dated this the 27th day of May, 2022

                                      JUDGMENT

Petitioners are teachers appointed in the School under the

management of the 5th respondent. The appointments were declined

to be approved by the educational authorities, against which they

have filed a consolidated revision petition before the 1 st respondent.

2. Having heard the learned counsel for the petitioners and

the learned Government Pleader, I am of the view that this writ

petition can be disposed of.

3. Accordingly, there will be direction to the 1 st respondent

to consider and dispose of Ext.P9 revision petition, as expeditiously

as possible, at any rate, within a period of three months from the

date of receipt of a copy of this judgment, after granting an

opportunity of hearing to the petitioners.

Sd/-

BECHU KURIAN THOMAS JUDGE ssa/ WP(C) NO. 6818 OF 2022

APPENDIX OF WP(C) 6818/2022

PETITIONERS' EXHIBITS

Exhibit P1 TRUE COPY OF THE GO(P) NO.3/2019/G.EDN. DATED 28/02/2019 OF THE GOVERNMENT.

Exhibit P2 TRUE COPY OF THE CIRCULAR NO.

J2/57/2019/G.EDN. DATED 08/03/2019 OF THE GOVERNMENT.

Exhibit P3 TRUE COPY OF THE ORDER NO. D/13576/2021 DATED 27/08/2021 OF THE AEO, KONDOTTY.

Exhibit P4 TRUE COPY OF THE ORDER NO. B1/194589/2021 DATED 08/12/2021 OF THE DEO, MALAPPURAM.

Exhibit P5 TRUE COPY OF THE ORDER NO. D/13581/2021 DATED 27/08/2021 OF THE AEO, KONDOTTY.

Exhibit P6 TRUE COPY OF THE ORDER NO. B1-194588/2021 DATED 08/12/2021 OF THE DEO, MALAPPURAM.

Exhibit P7 TRUE COPY OF THE ORDER NO. D/13580/2021 DATED 27/08/2021 OF THE AEO, KONDOTTY.

Exhibit P8 TRUE COPY OF THE ORDER NO. B1-194587/2021 DATED 08/12/2021 OF THE DEO, MALAPPURAM.

Exhibit P9 TRUE COPY OF THE CONSOLIDATED REVISION PETITION FILED BEFORE THE GOVERNMENT DATED 24/01/2022 (WITHOUT EXHIBITS).

Exhibit P10 TRUE COPY OF THE ORDER NO. B3/22700/2021(7) DATED 15/12/2021 OF THE DDE, MALAPPURAM.