Kerala High Court
M.Ajitha vs The Chief Executive Officer, ... on 27 May, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 27TH DAY OF MAY 2022 / 6TH JYAISHTA, 1944
WP(C) NO. 28622 OF 2013
PETITIONER/S:
1 K.G.PHILIP, S/O.GABRIEL, KURISINKKAL HOUSE,
THAVAKKARA,KANNUR - 1.
2 SEEMA T.K, AGED 38 YEARS
D/O.(LATE) A.P.PADMANABHAN, MULLANKANDI
HOUSE,EDACHOVVA, P.O.CHOVVA, KANNUR - 6.
3 K.RAVINDRAN, S/O.(LATE) P.P.KANNAN,
KANNICHANKANDY HOUSE,KURUVA, P.O.KADALAYI,
KANNUR DISTRICT.
4 C.SATHEESAN, AGED 47 YEARS
S/O.ANANDAN M, CHELKKALU HOUSE,
P.O.KAPPAD,KANNUR DISTRICT.
5 M.C.ABDUL RAHIMAN, AGED 46 YEARS
S/O.ERAMULLAN, THATTUPARAMBIL HOUSE,
P.O.CHIRAKKAL,KANNUR DISTRICT.
6 P.C.VIKAS, S/O.P.C.PADMANABHAN, SREE PADMAM,
P.O. HQ HOSPITAL,KANNUR DISTRICT.
7 K.P.ASOKAN, S/O.KUMARAN, PANAMBAYIL HOUSE,
P.O.KUTTIAYATTOR,NIDUKULAM, KANNUR DISTRICT.
8 K.ANITHA, AGED 48 YEARS
D/O.M.GOVINDAN, PAROL HOUSE, P.O.VENGARA,KANNUR
DISTRICT.
9 V.P.HASHIM, AGED 58 YEARS
S/O.YOUSAF K.M., MUNEER NIVAS, NEAR SADULI
PALLI,P.O.KOTTULI, KANNUR - 670 016
10 KADAVAN ABDUL AZEEZ
S/O.MUHAMMED, KEYESE HOUSE, K.V.ROAD,
KUNNATH,P.O.CHALAD, KANNUR - 14.
11 NARANGOLI SUDHEESH, AGED 49 YEARS
S/O.RAGHAVAN, NARANGOLI HOUSE, P.O.KAKKAD,
KANNUR.
12 K.P.HANEEFA, S/O.ABOO, MARIYAMMA MANZIL,
P.O.KADAMBOOR,KANNUR DISTRICT.
13 T.K.ASOKAN, S/O.T.K.SEKHARAN, THIRUVONAM,
EDACHOVVA,KANNUR - 6.
-2-
W.P.(C). Nos. 28622 & 28623 of 2013
14 P.P.SUJATHA, AGED 60 YEARS
W/O.M.K.SHYAMALAN (LATE) KARAYI HOUSE,NEAR
KALLIKKODAN KAVU, KANNUR - 1.
15 K.V.GOPINATH, S/O.RAMAN NAIR, GOPIKA NIVAS,
VANKULATHU VAYAL,P.O.AZHIKODE, KANNUR - 9
16 K.P.CHANDRAN, AGED 50 YEARS
S/O.KUMARAN, PANAMBAYIL HOUSE,
NIDUKULAM,P.O.KUTTIYATTOOR, KANNUR DISTRICT.
17 E.PRAKASAN, S/O.M.NARAYANAN, HIMA NIVAS,
AZHIKODE P.O.,KANNUR - 9.
18 K.KUNHIRAMAN, S/O.KUNHIKANNAN, KODIKANDY HOUSE,
VESALA,P.O.CHATTUKAPPARA, KANNUR DISTRICT.
19 N.K.PRABHAKARAN, S/O.N.KUNHIRAMAN, DEEPAM,
ARAMKOTTAM, P.O.ALAVIL,KANNUR - 8.
20 P.P.AJITH, S/O.LAXMAN, PUTHIYAPURAYIL HOUSE,
P.O.AZHIKODE,KANNUR - 9.
BY ADV SRI.P.U.SHAILAJAN
RESPONDENT/S:
1 THE CHIEF EXECUTIVE OFFICER
CONTONMENT BOARD, CANNANORE,OFFICE OF THE
CANTONMENT BOARD, CANNANORE,MINISTRY OF
DEFENCE, GOVERNMENT OF INDIA,HQ HOSPITAL P.O.,
KANNUR DISTRICT, PIN: 670 017
2 CANTONMENT BOARD
CANNANNORE REPRESENTED BY ITS CHIEF
EXECUTIVEOFFICER, OFFICE OF THE CANTONMENT
BOARD,CANNANNORE, MINISTRY OF DEFENCE,
GOVERNMENT OF INDIA, HQ HOSPITAL P.O., KANNUR
DISTRICT,PIN : 670 017
3 UNION OF INDIA
REPRESENTED BY THE SECRETARY,MINISTRY OF
DEFENCE, NEW DELHI - 110001
ADV. SRI. MANU S. ASGI
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 27.05.2022, ALONG WITH WP(C).28623/2013, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
-3-
W.P.(C). Nos. 28622 & 28623 of 2013
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 27TH DAY OF MAY 2022 / 6TH JYAISHTA, 1944
WP(C) NO. 28623 OF 2013
PETITIONER/S:
1 M.AJITHA, AGED 51 YEARS
D/O.M.LAKSHMANAN, 'SARADA', C.K.PURAM, CHALAD,
KANNUR-14.
2 N.SUDHEESH, AGED 49 YEARS
S/O.RAGHAVAN, NARANGOLI HOUSE, P.O.KAKKAD,
KANNUR DISTRICT.
3 E.PRAKASHAN, S/O.NARAYANAN, HIMA NIVAS,
AZHIKODE, KANNUR-9.
4 K.M.JAYAKARAN
S/O.RAMAN, 'PANCHAJANYAM', RED CROSS ROAD,
PAYYAMBALAM, KANNUR-1.
5 C.M.MUHAMMED ASHRAF
S/O.ABDUL AZEEZ, 'SAJINAS', P.O.MUZHAPPILANGAD,
KANNUR DISTRICT.
6 K.G.PHILIP, S/O.GABRIEL, KURISHINKAL HOUSE,
THAVAKKARA, KANNUR-1.
BY ADV SRI.P.U.SHAILAJAN
RESPONDENT/S:
1 THE CHIEF EXECUTIVE OFFICER, CANTONMENT BOARD,
CANNANORE
CANTONMENT BOARD, CANNANORE, OFFICE OF THE
CANTONMENT BOARD, CANNANORE. MINISTRY OF
DEFENCE, GOVERNMENT OF INDIA, HQ HOSPITAL.P.O.,
KANNUR DISTRICT, PIN-670 017.
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W.P.(C). Nos. 28622 & 28623 of 2013
2 CANTONMENT BOARD
CANNANNORE, REPRESENTED BY ITS CHIEF EXECUTIVE
OFFICER, OFFICE OF THE CANTONMENT BOARD,
CANNANORE. MINISTRY OF DEFENCE, GOVERNMENT OF
INDIA, HQ HOSPITAL.P.O., KANNUR DISTRICT, PIN-
670 017.
3 UNION OF INDIA
REPRESENTED BY THE SECRETARY, MINISTRY OF
DEFENCE, NEW DELHI-110 001.
ADV. SRI. MANU S. ASGI
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 27.05.2022, ALONG WITH WP(C).28622/2013, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
-5-
W.P.(C). Nos. 28622 & 28623 of 2013
P.V.KUNHIKRISHNAN, J.
======================================================
W.P.(C) Nos. 28622 & 28623 of 2013
=============================================================
Dated this the 27th day of May, 2022
JUDGMENT
The learned counsel for the petitioners submitted that the
prayers in these writ petitions have become infructuous.
Therefore, these writ petitions are dismissed as infructuous.
sd/-
P.V.KUNHIKRISHNAN
JUDGE
das
W.P.(C). Nos. 28622 & 28623 of 2013
APPENDIX OF WP(C) 28623/2013
PETITIONER EXHIBITS
P1- TRUE COPY OF THE NOTICES ISSUED TO THE IST
PETITIONER DATED 1.1.2013.
P2- TRUE COPY OF THE NOTICES ISSUED TO THE 2ND
PETITIONER DATED 1.1.2013.
P3- TRUE COPY OF THE NOTICES ISSUED TO THE 3RD
PETITIONER DATED 1.1.2013.
P4- TRUE COPY OF THE NOTICES ISSUED TO THE 4TH
PETITIONER DATED 1.1.2013.
P5- TRUE COPY OF THE NOTICES ISSUED TO THE 5TH
PETITIONER DATED 1.1.2013.
P6- TRUE COPY OF THE NOTICES ISSUED TO THE 6TH
PETITIONER DATED 1.1.2013.
P7- TRUE COPY OF THE APPLICATIONS SUBMITTED BY THE
IST PETITIONER DATED 16.11.2013.
P8- TRUE COPY OF THE APPLICATIONS SUBMITTED BY THE
2ND PETITIONER DATED 16.11.2013.
P9- TRUE COPY OF THE APPLICATIONS SUBMITTED BY THE
3RD PETITIONER DATED 16.11.2013.
P10- TRUE COPY OF THE APPLICATIONS SUBMITTED BY THE
4TH PETITIONER DATED 16.11.2013.
P11- TRUE COPY OF THE APPLICATIONS SUBMITTED BY THE
5TH PETITIONER DATED 16.11.2013.
P12- TRUE COPY OF THE APPLICATIONS SUBMITTED BY THE
6TH PETITIONER DATED 16.11.2013.
W.P.(C). Nos. 28622 & 28623 of 2013
APPENDIX OF WP(C) 28622/2013
PETITIONER EXHIBITS
EXT.P-1: TRUE COPY OF THE LETTER ISSUED BY THE 1ST
RESPONDENT DATED 21.5.2013 INTIMATING ABOUT THE
RENEWAL OF THE LEASE DEED TO THE 1ST PETITIONER
EXT.P-2: TRUE COPY OF THE LETTER ISSUED BY THE 1ST
RESPONDENT DATED 21.5.2013 INTIMATING ABOUT THE
RENEWAL OF THE LEASE DEED TO THE 2ND PETITIONER
EXT.P-3: TRUE COPY OF THE LETTER ISSUED BY THE 1ST
RESPONDENT DATED 21.5.2013 INTIMATING ABOUT THE
RENEWAL OF THE LEASE DEED TO THE 3RD PETITIONER
EXT.P-4: TRUE COPY OF THE LETTER ISSUED BY THE 1ST
RESPONDENT DATED 21.5.2013 INTIMATING ABOUT THE
RENEWAL OF THE LEASE DEED TO THE 5TH PETITIONER
EXT.P-5: TRUE COPY OF THE LETTER ISSUED BY THE 1ST
RESPONDENT DATED 21.5.2013 INTIMATING ABOUT THE
RENEWAL OF THE LEASE DEED TO THE 6TH PETITIONER
EXT.P-6: TRUE COPY OF THE LETTER ISSUED BY THE 1ST
RESPONDENT DATED 21.5.2013 INTIMATING ABOUT THE
RENEWAL OF THE LEASE DEED TO THE 7TH PETITIONER
EXT.P-7: TRUE COPY OF THE LETTER ISSUED BY THE 1ST
RESPONDENT DATED 21.5.2013 INTIMATING ABOUT THE
RENEWAL OF THE LEASE DEED TO THE 8TH PETITIONER
EXT.P-8: TRUE COPY OF THE LETTER ISSUED BY THE 1ST
RESPONDENT DATED 21.5.2013 INTIMATING ABOUT THE
RENEWAL OF THE LEASE DEED TO THE 9TH PETITIONER
EXT.P-9: TRUE COPY OF THE LETTER ISSUED BY THE 1ST
RESPONDENT DATED 21.5.2013 INTIMATING ABOUT THE
RENEWAL OF THE LEASE DEED TO THE 11TH PETITIONER
EXT.P-10: TRUE COPY OF THE LETTER ISSUED BY THE 1ST
RESPONDENT DATED 21.5.2013 INTIMATING ABOUT THE
RENEWAL OF THE LEASE DEED TO THE 13TH PETITIONER
EXT.P-11: TRUE COPY OF THE LETTER ISSUED BY THE 1ST
RESPONDENT DATED 21.5.2013 INTIMATING ABOUT THE
RENEWAL OF THE LEASE DEED TO THE 16TH PETITIONER
EXT.P-12: TRUE COPY OF THE LETTER ISSUED BY THE 1ST
RESPONDENT DATED 21.5.2013 INTIMATING ABOUT THE
RENEWAL OF THE LEASE DEED TO THE 18TH PETITIONER
W.P.(C). Nos. 28622 & 28623 of 2013
EXT.P-13: TRUE COPY OF THE LETTER ISSUED BY THE 1ST
RESPONDENT DATED 21.5.2013 INTIMATING ABOUT THE
RENEWAL OF THE LEASE DEED TO THE 19TH PETITIONER
EXT.P-14: TRUE COPY OF THE LETTER ISSUED BY THE 1ST
RESPONDENT DATED 21.5.2013 INTIMATING ABOUT THE
RENEWAL OF THE LEASE DEED TO THE 20TH PETITIONER
EXT.P-15: TRUE COPY OF THE RENT RECEIPT DATED
27.5.2013 ISSUED TO 1ST PETITIONER
EXT.P-16: TRUE COPY OF THE RENT RECEIPT DATED
10.10.2013 ISSUED TO 2ND PETITIONER
EXT.P-17: TRUE COPY OF THE RENT RECEIPT DATED
21.10.2013 ISSUED TO 3RD PETITIONER
EXT.P-18: TRUE COPY OF THE RENT RECEIPT DATED
1.8.2013 ISSUED TO 4TH PETITIONER
EXT.P-19: TRUE COPY OF THE RENT RECEIPT DATED
13.8.2013 ISSUED TO 6TH PETITIONER.
EXT.P-20: TRUE COPY OF THE RENT RECEIPT DATED
13.8.2013 ISSUED TO 7TH PETITIONER
EXT.P-21: TRUE COPY OF THE RENT RECEIPT DATED
26.8.2012 ISSUED TO 8TH PETITIONER
EXT.P-22: TRUE COPY OF THE RENT RECEIPT DATED
26.9.2013 ISSUED TO 10TH PETITIONER.
EXT.P-23: TRUE COPY OF THE RENT RECEIPT DATED
2.7.2013 ISSUED TO 11TH PETITIONER
EXT.P-24: TRUE COPY OF THE RENT RECEIPT DATED
5.11.2013 ISSUED TO 12TH PETITIONER
EXT.P-25: TRUE COPY OF THE RENT RECEIPT DATED
16.11.2013 ISSUED TO 15TH PETITIONER
EXT.P-26: TRUE COPY OF THE RENT RECEIPT DATED
10.10.2013 ISSUED TO 14TH PETITIONER
EXT.P-27: TRUE COPY OF THE RENT RECEIPT DATED
4.10.2013 ISSUED TO 16TH PETITIONER
EXT.P-28: TRUE COPY OF THE RENT RECEIPT DATED
4.10.2013 ISSUED TO 18TH PETITIONER
EXT.P-29: TRUE COPY OF THE RENT RECEIPT DATED
7.9.2013 ISSUED TO 20TH PETITIONER
EXT.P-30: TRUE COPY OF THE RENT RECEIPT DATED
30.9.2013 ISSUED TO 19TH PETITIONER
W.P.(C). Nos. 28622 & 28623 of 2013
EXT.P-31: TRUE COPY OF THE NOTICE DATED 1.11.2013
ISSUED BY THE 1ST RESPONDENT TO THE 1ST PETITIONER
EXT.P-32: TRUE COPY OF THE NOTICE DATED 1.11.2013
ISSUED BY THE 1ST PETITIONER TO THE 2ND PETITIONER
EXT.P-33: TRUE COPY OF THE NOTICE DATED 1.11.2013
ISSUED BY THE 1ST RESPONDENT TO THE 3RD PETITIONER
EXT.P-34: TRUE COPY OF THE NOTICE DATED 1.11.2013
ISSUED BY THE 1ST RESPONDENT TO THE 4TH PETITIONER
EXT.P-35: TRUE COPY OF THE NOTICE DATED 1.11.2013
ISSUED BY THE 1ST RESPONDENT TO THE 5TH PETITIONER
EXT.P-36: TRUE COPY OF THE NOTICE DATED 1.11.2013
ISSUED BY THE 1ST RESPONDENT TO THE 6TH PETITIONER
EXT.P-37: TRUE COPY OF THE NOTICE DATED 1.11.2013
ISSUED BY THE 1ST RESPONDENT TO THE 7TH PETITIONER
EXT.P-38: TRUE COPY OF THE NOTICE DATED 1.11.2013
ISSUED BY THE 1ST RESPONDENT TO THE 8TH PETITIONER
EXT.P-39: TRUE COPY OF THE NOTICE DATED 1.11.2013
ISSUED BY THE 1ST RESPONDENT TO THE 9TH PETITIONER
EXT.P-40: TRUE COPY OF THE NOTICE DATED 1.11.2013
ISSUED BY THE 1ST RESPONDENT TO THE 10TH PETITIONER.
EXT.P-41: TRUE COPY OF THE NOTICE DATED 1.11.2013
ISSUED BY THE 1ST RESPONDENT TO THE 11TH PETITIONER
EXT.P-42: TRUE COPY OF THE NOTICE DATED 1.11.2013
ISSUED BY THE 1ST RESPONDENT TO THE 12TH PETITIONER
EXT.P-43: TRUE COPY OF THE NOTICE DATED 1.11.2013
ISSUED BY THE 1ST RESPONDENT TO THE 13TH PETITIONER
EXT.P-44: TRUE COPY OF THE NOTICE DATED 1.11.2013
ISSUED BY THE 1ST RESPONDENT TO THE 14TH PETITIONER
EXT.P-45: TRUE COPY OF THE NOTICE DATED 1.11.2013
ISSUED BY THE 1ST RESPONDENT TO THE 15TH PETITIONER
EXT.P-46: TRUE COPY OF THE NOTICE DATED 1.11.2013
ISSUED BY THE 1ST RESPONDENT TO THE 16TH PETITIONER
EXT.P-47: TRUE COPY OF THE NOTICE DATED 1.11.2013
ISSUED BY THE 1ST RESPONDENT TO THE 17TH PETITIONER
EXT.P-48: TRUE COPY OF THE NOTICE DATED 1.11.2013
ISSUED BY THE 1ST RESPONDENT TO THE 18TH PETITIONER
EXT.P-49: TRUE COPY OF THE NOTICE DATED 1.11.2013
ISSUED BY THE 1ST RESPONDENT TO THE 19TH PETITIONER
W.P.(C). Nos. 28622 & 28623 of 2013
EXT.P-50: TRUE COPY OF THE NOTICE DATED 1.11.2013
ISSUED BY THE 1ST RESPONDENT TO THE 20TH PETITIONER.
