Jacob Skaria vs Saly
2022 Latest Caselaw 5625 Ker

OP (FC) No.287/2022                           1/2

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                            &
                         THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
              Thursday, the 26th day of May 2022 / 5th Jyaishta, 1944
                              OP (FC) NO. 287 OF 2022
                   OP(SMA) 1494/2018 OF FAMILY COURT, KOTTAYAM.
   PETITIONER:

           JACOB SKARIA, AGED 69 YEARS, PALOOR PUTHENVEETTIL HOUSE,
           PUTHUPPALLY P.O., KOTTAYAM- 686 011.

   RESPONDENT:

           SALYMOL, D/O. V.V. SKARIA, AGED 60 YEARS,
           NOW RESIDING AT 2626, FRANK FORD ROAD, APT NO. 7206,
           DALLAS TEXAS 752- USA, REPRESENTED BY POWER OF ATTORNEY
           HOLDER JOMON SKARIA, VATHALLOOR HOUSE, KUZHITHOLU P.O.,
           IDUKKI DISTRICT- 685 551.

        Op (family court) praying inter alia that in the circumstances
   stated in the affidavit filed along with the OP (FC) the High Court be
   pleased to pass an order or any appropriate direction or order directing
   the court below to dispose of Exhibit P1 OP within at time frame fixed by
   this Honourable Court pending disposal of above OP.
        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of OP (FC) and upon hearing the arguments
   of M/S. L.RAM MOHAN & M.AUBREY ABRAHAM ISAAC, Advocates for the
   petitioner, the court passed the following:
                                      ORDER

It is submitted that the case was taken for judgment on 22/02/2022

and no judgment has been pronounced so far, though there were several

postings in between.

Registry is directed to get a brief report from the officer

concerned.

Post on 31/05/2022.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SOPHY THOMAS JUDGE

26-05-2022 /True Copy/ Assistant Registrar OP (FC) No.287/2022 2/2

APPENDIX OF OP (FC) 287/2022 Exhibit P1 TRUE COPY OF OP (SMA) 1494/18 OF FAMILY COURT, KOTTAYAM.