Shihabuddeen E P vs Apm Muhammad Hanish
2022 Latest Caselaw 5624 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
             THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
          Thursday, the 26th day of May 2022 / 5th Jyaishta, 1944
          CONTEMPT CASE(C) NO. 903 OF 2022(S) IN WP(C) 19695/2021

PETITIONERS/PETITIONERS IN THE WRIT PETITION:

  1. SHIHABUDDEEN E.P,AGED 43 YEARS,S/O. ALAVI MOULAVI, EZHUPOTHIYIL,
     AMBALAVATTOM POST, PANAMANNA, PALAKKAD DISTRICT-679501 [HSA
     (ARABIC), PTM HIGH SCHOOL, THRIKKATIRI, PALAKKAD DISTRICT-670502]
  2. ANAS K,AGED 38 YEARS,S/O. MUHAMMED KAMBANTHODI HOUSE,
     MARAYAMANAGALAM, NELLAYA (VIA), PALAKKAD DISTRICT-679335 [HSA
     (PHYSICAL SCIENCE) PTM HIGH SCHOOL, THRIKKATIRI, PALAKKAD
     DISTRICT-670502.]

    BY ADV POOVAMULLE PARAMBIL ABDULKAREEM
RESPONDENT/RESPONDENT NO.1 IN THE WRIT PETITION:

     A.P.M MUHAMMAD HANISH,SECRETARY TO GOVERNMENT, DEPARTMENT OF GENERAL
     EDUCATION, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

     BY GOVERNMENT PLEADER

     This Contempt of court case (civil) having come up for orders on
26.05.2022, the court on the same day passed the following:
                              RAJA VIJAYARAGHAVAN V, J.
                            -------------------------------------
                          Cont. Case (C) No.903 of 2022
                           -------------------------------------------
                         Dated this the 26th day of May, 2022



                                             ORDER

The learned Government Pleader shall get instructions as to whether the

directions in the judgment have been complied with.

Post after two weeks.

Sd/-

RAJA VIJAYARAGHAVAN V, JUDGE

NS

26-05-2022 /True Copy/ Assistant Registrar