Joy Joseph vs District Collector
2022 Latest Caselaw 5617 Ker

WP(C) No.3600/2021                                 1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                         THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
              Thursday, the 26th day of May 2022 / 5th Jyaishta, 1944
                      IA.NO.1/2022 IN WP(C) NO. 3600 OF 2021
   APPLICANTS/RESPONDENTS 1 & 2 IN WP(C):

      1. THE DISTRICT COLLECTOR, COLLECTORATE, KOLLAM-691 013.
      2. THE DEPUTY TAHSILDAR, TALUK OFFICE, KUNNATHOOR - 638 103.

   RESPONDENTS/PETITIONER & RESPONDENTS NO.3 & ADDL.RESPONDENTS 4 & 5 IN WP(C):

      1. JOY JOSEPH, S/O. JOSEPH, MULLASSERY SHALOM BHAVAN, ERAVICHIRA
         KIZHAKKU, SOORANADU P.O, 690 522.
      2. MARY RANI POPULAR NIDHI LTD., XIII/526-E, POPULAR TOWER ANNEXURE,
         VAKAYAR P.O, KONNI P.O, PATHANAMTHITTA-689 698, REPRESENTED BY ITS
         MANAGING DIRECTOR.
      3. COMPETENT AUTHORITY, AS PER SECTION 7 OF BANNING OF UNREGULATED
         DEPOSIT SCHEMES ACT (BUDS) - SECRETARY, HOME DEPARTMENT, GOVERNMENT
         OF KERALA, SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
      4. CENTRAL BUREAU OF INVESTIGATION, KALOOR KOCHI, REPRESENTED BY ITS
         REGIONAL DIRECTOR.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to extend the time
   limit prescribed in the judgment dated 04.01.2022 in WP(C)No.3600/2021 by
   a further period of 6 months from 09.04.2022.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this Court's judgment
   dated 04.01.2022 and upon hearing the arguments of GOVERNMENT PLEADER for
   the Applicants in I.A./R1 & R2 in WP(C), SRI.ARUN BABU, Advocate for R1 in
   I.A./Petitioner in WP(C) and of SRI.S.MANU, Advocate for R2 in I.A./R3 in
   WP(C), the court passed the following:

                                              ORDER

Not opposed.

Allowed as prayed for.

26.05.2022

Sd/- P.V.KUNHIKRISHNAN, JUDGE

26-05-2022 /True Copy/ Assistant Registrar