Anithamol V.T vs Gireeshkumar C.P
2022 Latest Caselaw 5616 Ker

Mat.Appeal No.364/2022                            1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                         THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                               &
                            THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
              Thursday, the 26th day of May 2022 / 5th Jyaishta, 1944
                     IA.NO.1/2022 IN MAT.APPEAL NO. 364 OF 2022
                    OP 478/2016 OF FAMILY COURT, PALA, KOTTAYAM
   PETITIONER/APPELLANT:

           ANITHAMOL V.T., AGED 33 YEARS, D/O.THANKACHAN, VATTUTHOTTIYIL HOUSE,
           VENGATHANAM.P.O.,PARATHODU KARA, EDAKUNNAM VILLAGE, KANJIRAPALLY
           TALUK, KOTTAYAM DISTRICT- 686 512.

   RESPONDENT/RESPONDENT:

           GIREESHKUMAR C.P., AGED 35, S/O.PURUSHOTHAMAN, CHAMAKKALAYIL HOUSE,
           KUNNUMBHAGOM.P.O.,KIZHAKKUM BHAGOM KARA, CHIRAKKADAVU VILLAGE,
           KANJIRAPALLY TALUK, KOTTAYAM.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   of the judgment dated 28.01.2022 in OP No.478/2016 on the file of the
   Family court, Pala till the disposal of this matrimonial appeal.
        This Application coming on for orders, upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of MR.SIJO PATHAPARAMBIL JOSEPH, Advocate for the applicant, the court
   passed the following:
                                      ORDER

There shall be a stay as prayed for.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

SOPHY THOMAS JUDGE

26-05-2022 /True Copy/ Assistant Registrar