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Sini Benoy vs The Secretary
2022 Latest Caselaw 5614 Ker

Citation : 2022 Latest Caselaw 5614 Ker
Judgement Date : 26 May, 2022

Kerala High Court
Sini Benoy vs The Secretary on 26 May, 2022
WP(C) No.4967/2022                                1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                             THE HONOURABLE MR. JUSTICE T.R.RAVI
              Thursday, the 26th day of May 2022 / 5th Jyaishta, 1944
                      IA.NO.3/2022 IN WP(C) NO. 4967 OF 2022
   PETITIONER/1ST RESPONDENT:

          THE SECRETARY, AYYAMKUNNU GRAMA PANCHAYAT, ANGADIKKADAVU P.O.,
          KANNUR DISTRICT-670706.

   RESPONDENTS/PETITIONER & RESPONDENTS NO.2 AND 3 AND IMPLEADED RESPONDENTS NO.4
   TO 7:

      1. SINI BENOY, AGED 39 YEARS, W/O. BENOY JOSEPH, MANTHOTTATHIL HOUSE,
         CHARAL P.O., IRITTY, KANNUR DISTRICT-670706.
      2. THE HEALTH INSPECTOR, AYYANKUNNU GRAMA PANCHAYAT, ANGADIKKADAVU
         P.O., KANNUR DISTRICT-670706.
      3. THE ENVIRONMENTAL ENGINEER, KERALA STATE POLLUTION CONTROL BOARD,
         6TH FLOOR, RUBCO HOUSE, SOUTH BAZAAR, KANNUR-670002.
      4. BIJU GEORGE, S/O. VARKEY, AGED 46 YEARS, MANTHOTTATHIL HOUSE,
         CHARAL.P.O, PUNNAKKUNNEL, VANIYAPPARA, KANNUR DISTRICT - 670 706
      5. JAMES.K.A, S/O. AUGUSTINE, AGED 50 YEARS, KUNNAPPALLIL HOUSE,
         CHARAL.P.O, VANIYAPPARA, KANNUR DISTRICT - 670 706.
      6. CHANDRAN.C.A, AGED 62 YEARS, S/O. AYYAPPAN, CHAKKUMTHODIYIL HOUSE,
         CHARAL.P.O, VANIYAPPARA, KANNUR DISTRICT - 670 706.
      7. BINOY IMCHIPARAMBIL, AGED 47 YEARS, S/O. VARKEY, INCHIPARAMBIL
         HOUSE, CHARAL.P.O, VANIYAPPARA, KANNUR DISTRICT - 670 706.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to grant one more
   month for executing the order in the judgment passed by this Hon'ble
   Court, in the interest of justice.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this court's judgment
   dated 30/03/2022 and upon hearing the arguments of SRI.PHIJO PRADEESH
   PHILIP, Advocate for Petitioner in I.A/R1 in WP(C), M/S.SATHEESAN
   ALAKKADAN & S.SHYAM KUMAR, Advocates for R1 in I.A/Petitioner in WP(C) and
   of SRI.CIBI THOMAS, Advocate for R4 to R7 in I.A/Addl.R4 to R7 in WP(C),
   the court passed the following:

                                             ORDER

The petitioner seeks extension of time for compliance with the directions.

Allowed.

Sd/- T.R.RAVI, JUDGE

26-05-2022 /True Copy/ Assistant Registrar

 
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